High Courts02 Aug 1934
Mousell and Co. Ltd. Vs Ghanshyamdas Jamnadas
Calcutta High Court · AIR 1935 Cal 231 : 155 Ind. Cas. 297
Arbitration Act, 1940 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 8 of 21
High Courts01 Aug 1934
Badrinarayan Chetlingia Vs Baidya Nath Pal and Others
Calcutta High Court · AIR 1935 Cal 143
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts01 Aug 1934
Bibhuti Bhusan Dutta Vs Sreepati Dutta and Others
Calcutta High Court · AIR 1935 Cal 146
High Courts31 Jul 1934
Surendra Lal Chowdhury and Others Vs Sultan Ahmed and Others
Calcutta High Court · AIR 1935 Cal 206
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 144, 2(12)
High Courts30 Jul 1934
Surendra Nath De and Another Vs Monohar De and Another
Calcutta High Court · AIR 1934 Cal 754 : 153 Ind. Cas. 671
Partnership Act, 1932 — Section 69(2)
High Courts30 Jul 1934
In Re: An Advocate
Calcutta High Court · AIR 1935 Cal 484 : 157 Ind. Cas. 374
Bar Councils Act, 1926 — Section 10, 10(2), 11(2)
High Courts30 Jul 1934
Santi Kumar Pal and Another Vs Mukunda Lal Mondal and Others
Calcutta High Court · AIR 1935 Cal 20
High Courts27 Jul 1934
Jitendra Nath De and Another Vs Nagendra Nath De
Calcutta High Court · AIR 1934 Cal 815 : 153 Ind. Cas. 776
Registration Act, 1908 — Section 49
High Courts27 Jul 1934
Sarala Dassi Vs President, Calcutta Improvement Tribunal
Calcutta High Court · AIR 1935 Cal 29
Land Acquisition Act, 1894 — Section 32(b)
High Courts27 Jul 1934
Abbasali Bhuiya and Others Vs Ram Kanai Majumdar and Others
Calcutta High Court · AIR 1935 Cal 95
High Courts26 Jul 1934
Kher Singh Vs Hari Punjabi and Another
Calcutta High Court · AIR 1934 Cal 756 : 152 Ind. Cas. 973
Penal Code, 1860 (IPC) — Section 366, 372, 376
High Courts26 Jul 1934
Superintendent and Remembrancer of Legal Affairs Vs Forhad and Another
Calcutta High Court · AIR 1934 Cal 766 : 153 Ind. Cas. 493
Penal Code, 1860 (IPC) — Section 366, 458
High Courts24 Jul 1934
Haripado Mazumdar and Others Vs Dhani Ahamad Sarkar and Others
Calcutta High Court · AIR 1935 Cal 494 : 157 Ind. Cas. 674
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts24 Jul 1934
Kuloda Prasad Majumdar and Another Vs Kumar Prativa Nath Roy and Others
Calcutta High Court · AIR 1935 Cal 91
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts20 Jul 1934
Lal Behary Dhur and, Another Vs Administrator-General and Others
Calcutta High Court · AIR 1935 Cal 284 : 155 Ind. Cas. 1071
Succession Act, 1925 — Section 87
High Courts20 Jul 1934
Kumar Raj Krishna Prosad Lal Singh Deo Vs Barabani Coal Concern Ltd. and Others
Calcutta High Court · AIR 1935 Cal 368
Bengal Tenancy Act, 1885 — Section 103A, 115Evidence Act, 1872 — Section 116
High Courts20 Jul 1934
Sarup Ali and Another Vs Emperor
Calcutta High Court · AIR 1934 Cal 744 : 152 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 395
High Courts20 Jul 1934
Gosai Chandra Ray Vs Churku Singh Babu and Others
Calcutta High Court · AIR 1935 Cal 402
Chota Nagpur Encumbered Estates Act, 1876 — Section 2
High Courts20 Jul 1934
Indu Bala Dassi and Another Vs Lakshmi Narayan Ganguly and Others
Calcutta High Court · AIR 1935 Cal 102 : 155 Ind. Cas. 1109
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Jul 1934
Musammat Mahboob Begum Vs Tulshi Bibi
Calcutta High Court · 156 Ind. Cas. 1000