High Courts16 Aug 1934
In Re: Jambad Coal Syndicate, Ltd.
Calcutta High Court · AIR 1936 Cal 628
Registration Act, 1908 — Section 35Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 7 of 21
High Courts16 Aug 1934Allowed
Jatindra Nath Raha and Others Vs Keramatali Sheikh and Others
Calcutta High Court · (1934) 08 CAL CK 0008
High Courts16 Aug 1934
Sm. Sarala Debi Vs President, Calcutta Improvement Tribunal
Calcutta High Court · AIR 1935 Cal 248 : 155 Ind. Cas. 999
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 10Land Acquisition Act, 1894 — Section 32
High Courts15 Aug 1934
Hiralal Chakrabarti and Others Vs Lalit Mohan Banik and Others
Calcutta High Court · 163 Ind. Cas. 362
Bengal Village Self-Government Act, 1919 — Section 107
High Courts14 Aug 1934
Manindra Nath Koley and Others Vs Sahadeb Koley and Others
Calcutta High Court · AIR 1935 Cal 256
High Courts14 Aug 1934
Abdul Hai Vs Abdur Rahman and Others
Calcutta High Court · AIR 1935 Cal 258
Bengal Tenancy Act, 1885 — Section 26F, 26F(3), 76
High Courts14 Aug 1934
Kunja Behari Basu Vs Rasik Lal Sen and Others
Calcutta High Court · AIR 1935 Cal 495 : 157 Ind. Cas. 846
High Courts13 Aug 1934
Gourilal Matilal and Others Vs Jitmal Mohata
Calcutta High Court · AIR 1936 Cal 47 : 162 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Aug 1934
Nur Ahmad and Others Vs Jogesh Chandra Sen
Calcutta High Court · AIR 1934 Cal 838 : 153 Ind. Cas. 657
Bengal Municipal Act, 1932 — Section 28(1)Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 193
High Courts09 Aug 1934
Radha Kisson Mahesri and Others Vs Tansuk Mahesri and Others
Calcutta High Court · AIR 1935 Cal 502 : 157 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92(2)
High Courts09 Aug 1934
Atul Chandra Sen Vs Kaunammal and Others
Calcutta High Court · AIR 1935 Cal 271 : 155 Ind. Cas. 749
Provident Funds Act, 1925 — Section 4, 5(2)
High Courts08 Aug 1934
Sundar Ali and Others Vs Nur Mamud and Others
Calcutta High Court · AIR 1935 Cal 202 : 155 Ind. Cas. 733
High Courts07 Aug 1934
Abdul Hakim Vs Fozu Mia and Another
Calcutta High Court · AIR 1935 Cal 287 : 155 Ind. Cas. 1003
Criminal Procedure Code, 1898 (CrPC) — Section 350Penal Code, 1860 (IPC) — Section 406
High Courts06 Aug 1934
R.C. Curties Vs Emperor
Calcutta High Court · AIR 1935 Cal 242 : 155 Ind. Cas. 710
Bengal Motor Vehicles Tax Act, 1932 — Section 12, 9
High Courts06 Aug 1934
Jatindra Nath Sircar and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 440 : 166 Ind. Cas. 412
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts06 Aug 1934
Mahammad Mia Pandit and Others Vs Osman Ali and Others
Calcutta High Court · AIR 1935 Cal 239 : 155 Ind. Cas. 915
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 20
High Courts03 Aug 1934
Raja Jagat Kishore Acharya Chaudhury Vs Hemendra Kishore Acharya Choudhury and Others
Calcutta High Court · AIR 1935 Cal 263
High Courts02 Aug 1934
Sm. Nurannessa Khatoon and Others Vs Osman Gani and Others
Calcutta High Court · AIR 1935 Cal 203 : 155 Ind. Cas. 926
Registration Act, 1908 — Section 17(1)(b), 21
High Courts02 Aug 1934
Kanta Mohan Mallik and Others Vs Makhan Santra
Calcutta High Court · 164 Ind. Cas. 186
High Courts02 Aug 1934
Panmall Jesraj Vs Mr. J. Macleod
Calcutta High Court · AIR 1935 Cal 190
Contract Act, 1872 — Section 263Provincial Insolvency Act, 1920 — Section 54