High Courts24 Aug 1934Dismissed
Hem Chandra Das Chaudhury and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1934) 08 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 6 of 21
High Courts24 Aug 1934
Kasimuddin and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 853
Penal Code, 1860 (IPC) — Section 395
High Courts24 Aug 1934
Radhanath Das and Another Vs Sadhan Chandra Dey
Calcutta High Court · AIR 1935 Cal 245 : 155 Ind. Cas. 725
High Courts23 Aug 1934
Jogesh Chandra Roy Vs Sm. Sachchhanda and Others
Calcutta High Court · AIR 1935 Cal 282 : 155 Ind. Cas. 833
High Courts22 Aug 1934
Tulsi Bibi Vs Farrak Bibi and Others
Calcutta High Court · AIR 1935 Cal 273 : 155 Ind. Cas. 815
High Courts22 Aug 1934
Krishna Chandra Das Vs Purna Chandra Das and Others
Calcutta High Court · AIR 1935 Cal 195 : 155 Ind. Cas. 987
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Aug 1934
Rajani Kanta Pattadar Vs Kazi Saiyed Golam Mahiuddin and Others
Calcutta High Court · AIR 1935 Cal 99
High Courts22 Aug 1934
Brojendra Nandan Saha and Another Vs Nekunja Behari Das and Others
Calcutta High Court · AIR 1935 Cal 174 : 154 Ind. Cas. 775
Provincial Insolvency Act, 1920 — Section 79
High Courts22 Aug 1934
Hari Pada Dutta Vs Gobinda Chandra Das and Another
Calcutta High Court · AIR 1935 Cal 193
Transfer of Property Act, 1882 — Section 108(A)(b)
High Courts21 Aug 1934
Abdul Jalil Vs Asraf Ali and Others
Calcutta High Court · AIR 1935 Cal 180 : 155 Ind. Cas. 201
Letters Patent Act, 1865 — Section 15
High Courts21 Aug 1934
Gopi Krishna Saha Vs Surendra Nath Chaudhury and Others
Calcutta High Court · AIR 1935 Cal 210 : 155 Ind. Cas. 154
Letters Patent Act, 1865 — Section 15
High Courts21 Aug 1934
Krishna Chandra Bhoumick Vs Pabna Dhanabhandar Co. Ltd.
Calcutta High Court · AIR 1935 Cal 225 : 155 Ind. Cas. 991
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1956 — Section 229Limitation Act, 1963 — Article 181
High Courts21 Aug 1934Dismissed
Abdul Jalil Vs Sm. Bachan Bibi and Others
Calcutta High Court · (1934) 08 CAL CK 0001
High Courts20 Aug 1934
Mannilal Anandji Vs B.N. Ry. Ltd.
Calcutta High Court · AIR 1935 Cal 271a : 155 Ind. Cas. 1052
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts20 Aug 1934
Nagendra Chandra Nag Vs Purna Chandra Gupta and Others
Calcutta High Court · AIR 1935 Cal 261
Bengal Tenancy Act, 1885 — Section 103BLetters Patent Act, 1865 — Section 15Registration Act, 1908 — Section 17, 17(1)(b)
High Courts20 Aug 1934
Debji Ghelabhai and Brothers Vs R.D. Mehta and Co.
Calcutta High Court · AIR 1935 Cal 255 : 155 Ind. Cas. 721
Limitation Act, 1963 — Section 19, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Aug 1934
Nishi Chandra Sen Vs Romesh Chandra Majumdar and Another
Calcutta High Court · AIR 1935 Cal 209 : 155 Ind. Cas. 72
Specific Relief Act, 1877 — Section 9
High Courts16 Aug 1934
Rati Lal Nanji and Others Vs Uttam Lal Sarcar and Another
Calcutta High Court · AIR 1935 Cal 275 : 155 Ind. Cas. 842
High Courts16 Aug 1934
Jatindra Nath Raha and Others Vs Uzir Sheikh and Others
Calcutta High Court · 163 Ind. Cas. 676
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts16 Aug 1934
Gajendra Nath Saha Chowdhury Vs Sulochana Chaudhurani and Others
Calcutta High Court · AIR 1935 Cal 338 : 157 Ind. Cas. 356
Court Fees Act, 1870 — Section 12Suits Valuation Act, 1887 — Section 9