High Courts01 Oct 1934
Emperor Vs Motilal Mallik
Calcutta High Court · AIR 1935 Cal 526 : 157 Ind. Cas. 829
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 5 of 21
High Courts26 Sept 1934
Surendra Nath De Vs Krishna Dhan De and Others
Calcutta High Court · (1934) 09 CAL CK 0008
High Courts21 Sept 1934
In Re: The Pioneer Insurance Co., Ltd.
Calcutta High Court · 164 Ind. Cas. 897
High Courts19 Sept 1934
Emperor Vs Mominuddi Sardar
Calcutta High Court · AIR 1935 Cal 591 : 158 Ind. Cas. 67
Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 1934
Lea Badin Vs Upendra Mohan Roy Choudhury and Others
Calcutta High Court · AIR 1935 Cal 35
High Courts13 Sept 1934
Srt. Charusilla Dasi Vs Sukhdev Haluai and Others
Calcutta High Court · AIR 1935 Cal 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47
High Courts07 Sept 1934
Abdul Jabbar Sarkar Vs Emperor
Calcutta High Court · AIR 1935 Cal 251 : 155 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Sept 1934
Durga Pada Chattertee and Another Vs Nilmani Ghose
Calcutta High Court · 155 Ind. Cas. 444
Penal Code, 1860 (IPC) — Section 311, 339, 341
High Courts06 Sept 1934
Durga Pada Chatterjee and Another Vs Nilmani Ghose
Calcutta High Court · AIR 1935 Cal 252
Penal Code, 1860 (IPC) — Section 339, 341
High Courts06 Sept 1934
Pran Krishna Chakravarty and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 580 : 158 Ind. Cas. 1
Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 3(2)Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 395
High Courts30 Aug 1934
Emperor Vs Nirmal Jiban Ghose and Others
Calcutta High Court · AIR 1935 Cal 513 : 157 Ind. Cas. 387
Bengal Criminal Law Amendment (Supplementary) Act, 1925 — Section 4(1), 4(2)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts30 Aug 1934
Sawal Ram Agarwala and Another Vs Emperor
Calcutta High Court · 153 Ind. Cas. 632
High Courts29 Aug 1934
Bepin Behary Shaw Vs Bonbehary Shaw and Others
Calcutta High Court · 164 Ind. Cas. 218
High Courts28 Aug 1934
B.N. Ry. Co. Ltd. Vs Ruttanji Ramji and Others
Calcutta High Court · AIR 1935 Cal 250 : 155 Ind. Cas. 727
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts28 Aug 1934
Ilu and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 847 : 153 Ind. Cas. 454
Penal Code, 1860 (IPC) — Section 344
High Courts28 Aug 1934
Rash Behari Sanyal Vs Gosto Behari Goswami
Calcutta High Court · AIR 1935 Cal 243 : 155 Ind. Cas. 817
Calcutta Improvement (Appeals) Act, 1911 — Section 3(1)Court Fees Act, 1870 — Section 5, 8Land Acquisition Act, 1894 — Section 32
High Courts27 Aug 1934
Srish Chandra Pal Choudhury Vs Rajani Kanta Biswas and Others
Calcutta High Court · AIR 1935 Cal 278 : 155 Ind. Cas. 812
Bengal Tenancy Act, 1885 — Section 180A
High Courts27 Aug 1934
Probodh Lal Mukerjee Vs Nilratan Adhikary
Calcutta High Court · AIR 1936 Cal 193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)Limitation Act, 1877 — Section 22
High Courts24 Aug 1934
Kanta Mohan Mallik and Others Vs Basudeb Ghora and Others
Calcutta High Court · 164 Ind. Cas. 319
Evidence Act, 1872 — Section 13
High Courts24 Aug 1934
Sri Gobinda Chaudhury Vs Secretary of State and Another
Calcutta High Court · AIR 1937 Cal 574