High Courts19 Jul 1934
Abdul Jabbar Talukdar Vs Sanu Bibi
Calcutta High Court · AIR 1934 Cal 740 : 152 Ind. Cas. 514
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 9 of 21
High Courts19 Jul 1934
Kaharjannessa and Others Vs Saradindu Narayan Roy and Others
Calcutta High Court · AIR 1935 Cal 130
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts19 Jul 1934
Mathuresh Chakravarty Vs S.R. Mills Co. Ltd. and Another
Calcutta High Court · AIR 1935 Cal 150 : 155 Ind. Cas. 77
Provincial Insolvency Act, 1920 — Section 52
High Courts19 Jul 1934
Badar Rahim Vs Badhshah Meah
Calcutta High Court · AIR 1934 Cal 741 : 153 Ind. Cas. 291
Religious Endowments Act, 1863 — Section 18
High Courts19 Jul 1934
In Re: Imperial Chemical Industries (India), Ltd.
Calcutta High Court · (1934) 07 CAL CK 0006
High Courts18 Jul 1934
Bindu Bashini Debi Vs Provat Chandra Sarkel and Others
Calcutta High Court · AIR 1935 Cal 92
Bengal Tenancy Act, 1885 — Section 174
High Courts18 Jul 1934
Kedar Mull Agarwalla and Another Vs Wazifunnessa and Another
Calcutta High Court · AIR 1934 Cal 745 : 152 Ind. Cas. 830
High Courts17 Jul 1934
Bhaba Kanta Pachani Vs Kerpai Chutia and Others
Calcutta High Court · AIR 1935 Cal 144
High Courts17 Jul 1934
In Re: Tarun Kumar Ghose
Calcutta High Court · AIR 1935 Cal 509 : 157 Ind. Cas. 975
Court Fees Act, 1870 — Section 19H(4), 5
High Courts17 Jul 1934
Bhudeb Chandra Sarkar Vs Asutosh Dutta
Calcutta High Court · AIR 1934 Cal 761 : 153 Ind. Cas. 992
Bengal Tenancy Act, 1885 — Section 163Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Jul 1934
In Re: Eliza Martin
Calcutta High Court · AIR 1935 Cal 511 : 157 Ind. Cas. 936
Limitation Act, 1963 — Article 36Succession Act, 1925 — Section 303
High Courts17 Jul 1934
Budhsing Balchand Vs Arnhold and Co. and Another
Calcutta High Court · (1934) 07 CAL CK 0011
High Courts16 Jul 1934
Rafatulla Farazi Vs Kundarmal Agarwalla and Another
Calcutta High Court · AIR 1935 Cal 230 : 155 Ind. Cas. 723
High Courts13 Jul 1934
Puran Chandra Bagchi, Nabadwip Municipality Vs Satis Chandra Modak and Others
Calcutta High Court · 154 Ind. Cas. 417
High Courts13 Jul 1934
Purna Chandra Bagchi, Nabadwip Municipality Vs Satish Chandra Modak and Others
Calcutta High Court · AIR 1935 Cal 116
Bengal Municipal Act, 1932 — Section 240(3)
High Courts13 Jul 1934
In Re: An application of Enid Peychers
Calcutta High Court · (1934) 07 CAL CK 0008
High Courts13 Jul 1934
Beryl Gertrude Sadler Vs Harry Reginald Sadler
Calcutta High Court · AIR 1935 Cal 456
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1(4)
High Courts12 Jul 1934
Jagat Chandra De Vs Abdul Rashid and Others
Calcutta High Court · AIR 1935 Cal 139
Transfer of Property Act, 1882 — Section 85
High Courts12 Jul 1934
Nayebali Sarkar and Others Vs Lalit Mohan Roy and Others
Calcutta High Court · AIR 1935 Cal 151
Bengal Tenancy Act, 1885 — Section 22
High Courts11 Jul 1934
Satish Chandra Mukherjee Vs Niladri Nath Mukherjee and Others
Calcutta High Court · AIR 1935 Cal 788
Succession Act, 1925 — Section 74, 77, 84