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Calcutta High Court judgments, 1934

403 judgments · page 13 of 21

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High Courts25 May 1934

Nalini Kumar Roy Vs Kamini Kumar Ray

Calcutta High Court · AIR 1935 Cal 93

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High Courts25 May 1934

Nurul Anwar and Others Vs Sm. Golenoor Bibi and Others

Calcutta High Court · AIR 1934 Cal 845 : 153 Ind. Cas. 289

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High Courts23 May 1934

Imadul Huq Vs Moni Mohan Basu and Another

Calcutta High Court · AIR 1934 Cal 820 : 152 Ind. Cas. 889

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts23 May 1934

Bengal Nagpur Ry. Co. Ltd. Vs Ruttanji Ramji and Others

Calcutta High Court · AIR 1935 Cal 347

Contract Act, 1872 — Section 70, 73
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High Courts22 May 1934

Shamsuddin Ahmad Vs Charu Chandra Biswas and Others

Calcutta High Court · 152 Ind. Cas. 563

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High Courts22 May 1934

Shamsuddin Ahmed Vs Charu Chandra Biswas and Others

Calcutta High Court · AIR 1934 Cal 713

Calcutta Municipal Act, 1923 — Section 39
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High Courts22 May 1934

Gourhari Subhasundar and Others Vs Shyama Sundari Subhasundar and Another

Calcutta High Court · AIR 1934 Cal 824 : 153 Ind. Cas. 1055

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High Courts21 May 1934

Ambika Dassya Vs Bejoy Chand Mohatap

Calcutta High Court · AIR 1934 Cal 831

Bengal Tenancy Act, 1885 — Section 38
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High Courts21 May 1934

Muhamad Samiruddin Vs Emperor

Calcutta High Court · AIR 1934 Cal 622 : 150 Ind. Cas. 1122

Penal Code, 1860 (IPC) — Section 471
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High Courts21 May 1934

Samarendranath Mitra and Others Vs Pyareecharan Laha

Calcutta High Court · AIR 1935 Cal 160 : 155 Ind. Cas. 882

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High Courts17 May 1934

Mahedar Rahaman Mia Vs Kanti Chandra Basu

Calcutta High Court · AIR 1935 Cal 10

Civil Procedure Code, 1908 (CPC) — Section 9
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High Courts17 May 1934

Lalchand Amonmal Vs M.C. Boid and Co.

Calcutta High Court · AIR 1934 Cal 810 : 152 Ind. Cas. 991

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High Courts17 May 1934

Probodh Kumar Das Vs Gillanders Arbuthnot and Co.

Calcutta High Court · AIR 1934 Cal 699 : 152 Ind. Cas. 571

Contract Act, 1872 — Section 141
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High Courts16 May 1934

Emperor Vs Lakshmi Narain Auddy

Calcutta High Court · AIR 1934 Cal 836 : 153 Ind. Cas. 771

Bengal Embankment Act, 1882 — Section 76(b)
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High Courts15 May 1934

Bhola Nath Chattopdhyay Vs Mrityunjoy Chattopdhyay and Others

Calcutta High Court · AIR 1934 Cal 851

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High Courts15 May 1934

Bhola Nath Chattopdhyay Vs Mrityunjay Chattopdhyay and Others

Calcutta High Court · 153 Ind. Cas. 532

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High Courts15 May 1934

Prosanna Ram Ghosh and Others Vs Anfar Ali and Others

Calcutta High Court · AIR 1934 Cal 833 : 153 Ind. Cas. 621

Registration Act, 1908 — Section 77
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High Courts15 May 1934

Premsukhdas Singhynia Vs N.C. Bural and Pyne

Calcutta High Court · AIR 1935 Cal 168

County Courts Act, 1888 — Section 150
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High Courts15 May 1934

Secy. of State Vs Sukh Chand Saw and Others

Calcutta High Court · AIR 1934 Cal 749 : 152 Ind. Cas. 557

Bengal Tenancy Act, 1885 — Section 26F
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High Courts14 May 1934

Bhagabat Prasanna Shah Shankanadhi Vs Rai Revati Mohan Das Bahadur and Others

Calcutta High Court · AIR 1934 Cal 818 : 153 Ind. Cas. 126

Civil Procedure Code, 1908 (CPC) — Section 136
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