High Courts12 Dec 1934Dismissed
Sariatulla and Others Vs Habibar Rahaman Khan, Minor and Others
Calcutta High Court · (1934) 12 CAL CK 0036
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 2 of 21
High Courts12 Dec 1934
Sariatulla and Others Vs Joyenuddin Khan
Calcutta High Court · AIR 1935 Cal 462
High Courts11 Dec 1934
S.M. Bose and Others Vs Hafiz Md. Fateh Nasib and Another
Calcutta High Court · AIR 1935 Cal 390
High Courts11 Dec 1934
Rafiqueuddin Ahmad and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 184 : 155 Ind. Cas. 687
Penal Code, 1860 (IPC) — Section 302, 392
High Courts10 Dec 1934
Raijaddi Shaikh and Others Vs Sarjan Biswas and Others
Calcutta High Court · AIR 1935 Cal 706 : 159 Ind. Cas. 611
Bengal Tenancy Act, 1885 — Section 167
High Courts10 Dec 1934
Kartick Chandra Ray Vs Asharam Agarwalla
Calcutta High Court · 164 Ind. Cas. 423
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts10 Dec 1934
Banamali Das Vs Kamala Kanta Majumdar
Calcutta High Court · 164 Ind. Cas. 55
Bengal Tenancy Act, 1885 — Section 44(c)Specific Relief Act, 1877 — Section 9
High Courts10 Dec 1934
Mir Golam Kibria Vs Raja Promatha Bhusan Deb, Rai Bahadur
Calcutta High Court · 163 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)(a), 107(2)
High Courts10 Dec 1934
Surendra Nath Majumdar and Others Vs Haripada Sardar and Others
Calcutta High Court · 163 Ind. Cas. 440
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Dec 1934
Nirad Chandra Sinha Sarma and Others Vs Sankar Chandra Shaha
Calcutta High Court · AIR 1936 Cal 176
Bengal Tenancy Act, 1885 — Section 44(c)
High Courts10 Dec 1934
Nirad Chandra Sinha Sarma and Others Vs Sankar Chandar Shaha
Calcutta High Court · 162 Ind. Cas. 138
High Courts10 Dec 1934
Radha Sundar Ray and Another Vs Saktipada Ray
Calcutta High Court · 164 Ind. Cas. 367
Court Fees Act, 1870 — Section 7(iv)(c)Specific Relief Act, 1877 — Section 39
High Courts07 Dec 1934
Emperor Vs Ajahar Mandal and Others
Calcutta High Court · AIR 1935 Cal 605 : 157 Ind. Cas. 1103
Criminal Procedure Code, 1898 (CrPC) — Section 215, 342Penal Code, 1860 (IPC) — Section 304, 323
High Courts07 Dec 1934
Abdul Latif Laskar and Another Vs Aklu Mia Laskar
Calcutta High Court · AIR 1935 Cal 500
High Courts07 Dec 1934
Amirennessa and Others Vs Ananda Chandra Saha and Others
Calcutta High Court · AIR 1935 Cal 356 : 159 Ind. Cas. 299
High Courts06 Dec 1934
Ganga Prasad Sinha Vs Brindaban Chandra Das
Calcutta High Court · AIR 1935 Cal 176 : 159 Ind. Cas. 421
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 323
High Courts06 Dec 1934
Nanda Gopal Sett and Others Vs Siraj Mondal and Others
Calcutta High Court · 156 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 174
High Courts06 Dec 1934
Osman Sheikh Vs Sari Pada Biswas
Calcutta High Court · AIR 1935 Cal 731 : 159 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 159
High Courts06 Dec 1934
Jogesh Chandra Roy Vs Niranjan De and Others
Calcutta High Court · AIR 1935 Cal 357 : 159 Ind. Cas. 383
High Courts05 Dec 1934
Dinesh Chandra Roy Choudhury Vs Jahan Ali Biswas and Others
Calcutta High Court · AIR 1935 Cal 503 : 157 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 28(2), 51(3)