High Courts12 Oct 2020Dismissed
Bandana Sil & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 10 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 3 of 45
High Courts12 Oct 2020Disposed Of
Tahiruddin Mondal & Ors. Vs State Of West Bengal
Calcutta High Court · (2020) 10 CAL CK 0008
Indian Penal Code, 1860 — Section 34, 302, 307, 326Code Of Criminal Procedure, 1973 — Section 82, 82(1), 82(2), 83Arms Act, 1959 — Section 27, 35
High Courts09 Oct 2020Disposed Of
D & I Taxcon Services Pvt. Ltd. Vs State Of West Bengal & Anr.
Calcutta High Court · (2020) 10 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 466, 468, 474
High Courts07 Oct 2020
Srei Equipment Finance Limited Vs Seirra Infraventure Private Limited
Calcutta High Court · (2020) 10 CAL CK 0014
Arbitration And Conciliation Act, 1996 — Section 2(1)(e) , 9Arbitration And Conciliation (Amendment) Act, 2015 — Section 2(1)(e)(i)Code Of Civil Procedure, 1908 — Section 15, 16, 17, 19, 20, 185
High Courts07 Oct 2020Disposed Of
Rahee GPT (JV) & Ors. Vs Union Of India & Ors
Calcutta High Court · (2020) 10 CAL CK 0013
High Courts07 Oct 2020
Cuprum Bagrodia Limited Vs Gainwell Commosales Private Limited
Calcutta High Court · (2020) 10 CAL CK 0012
Arbitration And Conciliation Act, 1996 — Section 9
High Courts03 Sept 2020Allowed
State Of West Bengal & Ors Vs Anirban Ghosh & Ors
Calcutta High Court · (2020) 09 CAL CK 0004
West Bengal School Service Commission Act, 1997 — Section 9West Bengal Schools (Control And Expenditure) Act, 2005 — Section 2(p), 4, 5, 7, 10Constitution Of India, 1950 — Article 14, 21, 23(2), 39
High Courts03 Sept 2020
Bengal Bonded Warehouse Limited Vs Calcutta Safe Deposit Company Ltd.
Calcutta High Court · (2020) 09 CAL CK 0003
High Courts03 Sept 2020Dismissed
Terai Overseas Private Limited & Ors. Vs Kejriwal Sugar Agencies Private Limited & Ors.
Calcutta High Court · (2020) 09 CAL CK 0002
Commercial Courts Act, 2015 — Section 12AArbitration And Conciliation Act, 1996 — Section 30(4)
High Courts03 Sept 2020Disposed Of
Srei Equipment Finance Pvt. Ltd. Vs Ranchi Ssw Pvt. Ltd. & Anr.
Calcutta High Court · (2020) 09 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 9
High Courts28 Aug 2020
Anupam Mandal & ors. Vs Union Of India & ors.
Calcutta High Court · (2020) 08 CAL CK 0082
Pre‐Conception And Pre‐Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994 — Section 2(p)Indian Medical Council Act, 1956 — Section 10A
High Courts28 Aug 2020Disposed Of
Saibal Basu Vs Sudeepta Basu
Calcutta High Court · (2020) 08 CAL CK 0081
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Aug 2020Disposed Of
Shyama Prasad Jatua @ Sourab Roy Vs State Of West Bengal
Calcutta High Court · (2020) 08 CAL CK 0080
High Courts28 Aug 2020Dismissed
Manoj Majumder Vs Registar Of Companies West Bengal
Calcutta High Court · (2020) 08 CAL CK 0079
Companies Act, 2013 — Section 248, 248(6), 252(3), 421Constitution Of India, 1950 — Article 227
High Courts28 Aug 2020Dismissed
Happy Highrises Ltd. & Anr Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 08 CAL CK 0046
High Courts26 Aug 2020Disposed Of
Nikunja Bairagi & Anr. Vs State
Calcutta High Court · (2020) 08 CAL CK 0077
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2020
Raman Kumar & Ors. Vs State
Calcutta High Court · (2020) 08 CAL CK 0076
Indian Penal Code, 1860 — Section 114, 330, 348, 504, 506
High Courts26 Aug 2020Disposed Of
Sadananda Roy Vs State
Calcutta High Court · (2020) 08 CAL CK 0075
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2020Disposed Of
Minu Saha Vs State
Calcutta High Court · (2020) 08 CAL CK 0074
Code Of Criminal Procedure, 1973 — Section 438(2)