COURT ARCHIVE

Calcutta High Court judgments, 2020

884 judgments · page 5 of 45

High Courts18 Aug 2020Disposed Of

Swapan Murmu Vs State

Calcutta High Court · (2020) 08 CAL CK 0060

High Courts18 Aug 2020Disposed Of

Saddam & Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0059

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts18 Aug 2020Disposed Of

Sk. Mafijul Rahaman @ Sk. Mofijul Rahaman Vs State

Calcutta High Court · (2020) 08 CAL CK 0058

Code Of Criminal Procedure, 1973 — Section 41AIndian Penal Code, 1860 — Section 406

High Courts18 Aug 2020Dismissed

Bapi Das. Vs State

Calcutta High Court · (2020) 08 CAL CK 0057

Code Of Criminal Procedure, 1973 — Section 161, 164Protection Of Children From Sexual Offences Act, 2012 — Section 27Evidence Act. 1872 — Section 80

High Courts18 Aug 2020Allowed

Kalam @ Muhammad Kalam Vs State

Calcutta High Court · (2020) 08 CAL CK 0056

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18(b), 29Code Of Criminal Procedure, 1973 — Section 437(3)

High Courts18 Aug 2020

Univalue Projects Pvt. Ltd. And Ors Vs Union Of India & Ors.

Calcutta High Court · (2020) 08 CAL CK 0055

Insolvency And Bankruptcy Code, 2016 — Section 2(9), 3(32), 7, 7(3)(a), 55(2), 214, 215, 215(2), 239, 240Companies Act, 2013 — Section 186, 424, 469Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act,2002 — Section 2(zf)

High Courts18 Aug 2020

Anil Rajkumar Mekerji And Ors. Vs R Rev Paritosh Canning And Ors.

Calcutta High Court · (2020) 08 CAL CK 0038

High Courts18 Aug 2020Dismissed

Premchand Jute And Industries Pvt. Ltd. And Anr. Vs Employees State Insurance Corporation And Ors.

Calcutta High Court · (2020) 08 CAL CK 0037

Employees' State Insurance Act, 1948 — Section 26, 28, 44, 45A(1), 46, 75(1)(g), 85B, 93ASick Industrial Companies (Special Provisions) Act, 1985 — Section 4Constitution Of India, 1950 — Article 12

High Courts17 Aug 2020Dismissed

Bengal Tools Limited Vs Board Of Trustees Of The Port Of Kolkata & Ors

Calcutta High Court · (2020) 08 CAL CK 0054

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 9

High Courts17 Aug 2020Disposed Of

Anand Kumar Rungta alias Roongta Vs Balai Chandra Das

Calcutta High Court · (2020) 08 CAL CK 0053

West Bengal Premises Tenancy Act, 1997 — Section 7(2)Constitution Of India, 1950 — Article 227

High Courts17 Aug 2020Disposed Of

Somnath Das & Ors Vs Rajdee Basu

Calcutta High Court · (2020) 08 CAL CK 0052

Constitution Of India, 1950 — Article 227

High Courts17 Aug 2020

South Indian Bank & Anr. Vs M/s. Sagar Trading Co. & Ors.

Calcutta High Court · (2020) 08 CAL CK 0051

High Courts17 Aug 2020Disposed Of

M/s. Singhi Project Pvt. Ltd. & Anr. Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 08 CAL CK 0050

West Bengal Municipal Corporation Act, 2006 — Section 226, 227(2), 273, 282(2)Constitution Of India, 1950 — Article 226

High Courts17 Aug 2020

Gaurishanker Bihani Vs Imperial Tubes Private Limited

Calcutta High Court · (2020) 08 CAL CK 0036

Code Of Civil Procedure, 1908 — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2

High Courts17 Aug 2020

Srei Equipment Finance Limited Vs Seirra Infraventure Private Limited

Calcutta High Court · (2020) 08 CAL CK 0035

Arbitration And Conciliation Act, 1996 — Section 9

High Courts17 Aug 2020Disposed Of

Pravin Kumar Kothari (Deceased) And Ors Dipti Bavishi

Calcutta High Court · (2020) 08 CAL CK 0034

Indian Succession Act, 1925 — Section 2(b), 59, 63, 70, 237, 280Evidence Act, 1872 — Section 62, 64, 65, 67, 68

High Courts14 Aug 2020Disposed Of

Hindustan Petroleum Corporation Ltd. And Ors. Vs M/s. I.A.S. Transport Corporation & Ors.

Calcutta High Court · (2020) 08 CAL CK 0049

Micro, Small And Medium Enterprises Development Act, 2006 — Section 7, 8, 8(2), 8(4)

High Courts14 Aug 2020Disposed Of

Ballyfabs International Limited Vs IDBI Bank Limited And Ors.

Calcutta High Court · (2020) 08 CAL CK 0033

High Courts12 Aug 2020Disposed Of

Pintu Modak Vs Hemanta Paul & Ors.

Calcutta High Court · (2020) 08 CAL CK 0048

Code Of Civil Procedure, 1908 — Order 39 Rule 4Constitution Of India, 1950 — Article 227

High Courts12 Aug 2020Disposed Of

M/s. Nobile Ice Cream Company Pvt. Ltd. & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 08 CAL CK 0047

Industrial Disputes Act, 1947 — Section 33(2)(b)