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Calcutta High Court judgments, 2020

884 judgments · page 7 of 45

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High Courts07 Aug 2020Disposed Of

Sk. Safikul Islam Vs State

Calcutta High Court · (2020) 08 CAL CK 0023

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High Courts07 Aug 2020Disposed Of

Hashnahena Bibi And Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0022

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Disposed Of

Mojammel Sardar And Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0021

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Allowed

Rakesh Roy Vs State

Calcutta High Court · (2020) 08 CAL CK 0020

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Disposed Of

Kuddus Fakir @ Kuddus Ali Fakir And Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0019

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Disposed Of

Jannan Sekh @ Jalal Sekh Vs State

Calcutta High Court · (2020) 08 CAL CK 0018

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Disposed Of

Hossain Sk. @ Mondal And Anr. Vs State

Calcutta High Court · (2020) 08 CAL CK 0017

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts07 Aug 2020Disposed Of

Damodar Valley Corporation Vs Reliance Infrastructure ltd.

Calcutta High Court · (2020) 08 CAL CK 0001

Arbitration And Conciliation Act, 1996 — Section 34
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High Courts06 Aug 2020Disposed Of

Sk. Momin @ Momin Seikh @ Monin Julmat Seikh Seikh @ Sk. Kala Vs State Of West Bengal

Calcutta High Court · (2020) 08 CAL CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
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High Courts06 Aug 2020Disposed Of

Biswajit Adhikary Vs State

Calcutta High Court · (2020) 08 CAL CK 0029

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts06 Aug 2020Disposed Of

Shyamranjan Das And Ors. Vs State

Calcutta High Court · (2020) 08 CAL CK 0028

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts06 Aug 2020Disposed Of

Sabik Roy @ Chandan Roy And Anr. Vs State

Calcutta High Court · (2020) 08 CAL CK 0027

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Mana Sk. @ Mursalim Sk. @ Manarul Sk Vs State

Calcutta High Court · (2020) 07 CAL CK 0015

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Dismissed

Bishnu Pada Rana @ Bistupada Rana Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 07 CAL CK 0014

Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 144, 188, 397, 401
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Sanjay Dharami Vs State

Calcutta High Court · (2020) 07 CAL CK 0013

Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of : Kismat Ali And Anr. State

Calcutta High Court · (2020) 07 CAL CK 0012

Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Ashok Mandal Vs State

Calcutta High Court · (2020) 07 CAL CK 0011

Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Firoj Ansari @ Md. Firoj Ansari & Ors. Vs State

Calcutta High Court · (2020) 07 CAL CK 0009

Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Sajal Dharami Vs State

Calcutta High Court · (2020) 07 CAL CK 0008

Indian Penal Code, 1860 — Section 307, 354Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts31 Jul 2020Disposed Of

In The Matter Of: Labanya Bhattacharya @ Bhattacharjee & Ors. APPELLANT @Hash State

Calcutta High Court · (2020) 07 CAL CK 0007

Code Of Criminal Procedure, 1973 — Section 438(2)
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