High Courts31 Jul 2020Disposed Of
In The Matter Of: Nepal Dutta & Anr. Vs State
Calcutta High Court · (2020) 07 CAL CK 0006
Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 8 of 45
High Courts31 Jul 2020Disposed Of
In The Matter Of Joy Bose Vs State
Calcutta High Court · (2020) 07 CAL CK 0005
Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts30 Jul 2020Allowed
In The Matter Of : Dabir Sk @ Sekh Dabir Vs State
Calcutta High Court · (2020) 07 CAL CK 0018
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts30 Jul 2020Allowed
In The Matter Of : Avishek Dutta Roy Vs State
Calcutta High Court · (2020) 07 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts30 Jul 2020Allowed
Karan Singh Grewal Vs Secretary, Calcutta Cricket & Football Club & Ors.
Calcutta High Court · (2020) 07 CAL CK 0016
Companies Act, 2013 — Section 241, 244(1)(b), 280, 397, 398, 399, 430Code Of Civil Procedure, 1908 — Section 9, 11, 151, Order 2 Rule 2, Order 6 Rule 17, Order 23 Rule 1, Order 23 Rule 1(3),Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 34
High Courts28 Jul 2020Disposed Of
Jhoru Sk @ Akramul Sk Vs State Of West Bengal
Calcutta High Court · (2020) 07 CAL CK 0021
Indian Penal Code, 1860 — Section 376
High Courts28 Jul 2020Disposed Of
Pajlu @ Fajlu @ Fajlu Sk @ Sk. Fajlu & Anr. Vs State
Calcutta High Court · (2020) 07 CAL CK 0020
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Jul 2020Disposed Of
Babul Aakatar @ Bablu Aktar & Ors Vs State
Calcutta High Court · (2020) 07 CAL CK 0019
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jul 2020Disposed Of
Nrishingha Ghosh And Ors Vs State Of West Bengal
Calcutta High Court · (2020) 07 CAL CK 0022
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jul 2020Disposed Of
Visa Rerssources Pte Ltd. Vs Super Smelters Ltd. And Anr.
Calcutta High Court · (2020) 07 CAL CK 0001
Arbitration And Conciliation Act, 1996 — Section 11, 45
High Courts24 Jul 2020Disposed Of
Saddam Biswas & Anr Vs State
Calcutta High Court · (2020) 07 CAL CK 0024
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Jul 2020Disposed Of
Ramen Biswas & Ors Vs State
Calcutta High Court · (2020) 07 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Jul 2020
Reliance Infrastructure Limited Vs Damodar Valley Corporation
Calcutta High Court · (2020) 07 CAL CK 0002
Arbitration And Conciliation Act, 1996 — Section 34, 36(2)Code Of Civil Procedure, 1908 — Order 21 Rule 41(2)
High Courts21 Jul 2020
In The matter of: Annu Das Vs
Calcutta High Court · (2020) 07 CAL CK 0025
Indian Penal Code, 1860 — Section 302
High Courts20 Jul 2020Disposed Of
Chandrima Roy Vs State Of West Bengal And Ors.
Calcutta High Court · (2020) 07 CAL CK 0026
Indian Penal Code, 1860 — Section 34, 302, 306Code Of Criminal Procedure, 1973 — Section 36, 161, 164Constitution Of India, 1950 — Article 32
High Courts14 Jul 2020
M/s. Indian Explosive Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2020) 07 CAL CK 0027
High Courts13 Jul 2020
Souvik Sardar & Ors Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 07 CAL CK 0028
High Courts09 Jul 2020Disposed Of
Gouri Das & Ors. Vs Nani Bhattacharjee & Ors
Calcutta High Court · (2020) 07 CAL CK 0030
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 2(A)Constitution Of India, 1950 — Article 227
High Courts09 Jul 2020Disposed Of
Biswanath Mukherjee & Ors. Vs Ranjit Kumar Sen & Ors.
Calcutta High Court · (2020) 07 CAL CK 0029
Indian Trusts Act, 1882 — Section 34Code Of Civil Procedure, 1908 — Section 92, 100(4), 100(5)
High Courts08 Jul 2020Dismissed
Abdul Rasheed Vs Andaman and Nicobar Administration
Calcutta High Court · (2020) 07 CAL CK 0041
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(b)