High Courts08 Jul 2020Disposed Of
Jay Prakash Vs State
Calcutta High Court · (2020) 07 CAL CK 0040
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 22(b), 22(c), 29
COURT ARCHIVE
Calcutta High Court judgments, 2020
884 judgments · page 9 of 45
High Courts08 Jul 2020Disposed Of
Sourav @ Abir Malik Vs State Of W. B.
Calcutta High Court · (2020) 07 CAL CK 0034
Code Of Criminal Procedure, 1973 — Section 164, 437(3)
High Courts08 Jul 2020Disposed Of
Sujit Toppo Vs State Of W. B
Calcutta High Court · (2020) 07 CAL CK 0033
Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts08 Jul 2020Disposed Of
Sukhi Bibi Vs State Of W. B.
Calcutta High Court · (2020) 07 CAL CK 0032
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Jul 2020Allowed
Tanveer Singh Vs Director, Directorate Of Transport And another
Calcutta High Court · (2020) 07 CAL CK 0031
Motor Vehicles Act, 1988 — Section 19, 21, 183, 183(1)(i), 184, 189, 200, 200(1), 202, 208Central Motor Vehicles Rules, 1989 — Rule 21Constitution Of India, 1950 — Article 226
High Courts07 Jul 2020Dismissed
Md. Rashid Vs Md. Arif & Anr
Calcutta High Court · (2020) 07 CAL CK 0004
Arbitration And Conciliation Act, 1996 — Section 9, 9(3), 17
High Courts07 Jul 2020Disposed Of
Emami Limited Vs Hindustan Unilever Limited
Calcutta High Court · (2020) 07 CAL CK 0003
Specific Relief Act, 1963 — Section 41(b)Commercial Courts Act, 2015 — Section 12ACode Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts02 Jul 2020Disposed Of
Pradip Das Vs State Of West Bengal
Calcutta High Court · (2020) 07 CAL CK 0037
Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts02 Jul 2020Dismissed/Disposed Of
Sumanta Mondal @ Mantu Vs State Of W. B.
Calcutta High Court · (2020) 07 CAL CK 0036
Code Of Criminal Procedure, 1973 — Section 164
High Courts02 Jul 2020Dismissed
Safikul Islam & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 07 CAL CK 0035
Panchyat (Constitution) Rules, 1975 — Rule 22(4)(b), 22(4)(c)Constitution Of India, 1950 — Article 226
High Courts01 Jul 2020Dismissed
Shoukat Ali And Others Vs Ministry Of Home Affairs And Others
Calcutta High Court · (2020) 07 CAL CK 0043
Constitution Of India, 1950 — Article 12
High Courts01 Jul 2020Dismissed
H.C. Bakshi And Others Vs Ministry Of Home Affairs And Others
Calcutta High Court · (2020) 07 CAL CK 0042
Constitution Of India, 1950 — Article 12
High Courts01 Jul 2020Dismissed
Sonamuthu Vellammal Vs Chief General Manager And Others
Calcutta High Court · (2020) 07 CAL CK 0039
High Courts01 Jul 2020Disposed Of
Dr. Badal Kumar Maity Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 07 CAL CK 0038
High Courts30 Jun 2020Disposed Of
Mrityunjoy Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2020) 06 CAL CK 0095
Constitution Of India, 1950 — Article 226
High Courts30 Jun 2020Disposed Of
Ananta Banerjee Vs State Of West Bengal & Ors.
Calcutta High Court · (2020) 06 CAL CK 0094
Indian Penal Code, 1860 — Section 427, 506
High Courts30 Jun 2020Dismissed
M/s. Cavalier Enterprises Pvt. Ltd. & Ors. Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2020) 06 CAL CK 0089
West Bengal Public Land (Eviction of Unauthorized Occupants) Act, 1962 — Section 3(1)Constitution Of India, 1950 — Article 226
High Courts30 Jun 2020Disposed Of
QVC Exports Private Limited & Ors. Vs Cosmic Ferro Allows Limited & Ors.
Calcutta High Court · (2020) 06 CAL CK 0078
Companies Act, 2013 — Section 103(2)
High Courts30 Jun 2020Dismissed
M/s. Bagrajsinni Krishi Bhandar Pvt. Ltd. & ors. Vs Bank Of Baroda & Anr.
Calcutta High Court · (2020) 06 CAL CK 0077
Constitution Of India, 1950 — Article 227
High Courts30 Jun 2020Disposed Of
Golden Edge Engineering Private Limited Vs Bharat Heavy Electricals Limited
Calcutta High Court · (2020) 06 CAL CK 0070
Arbitration And Conciliation Act, 1996 — Section 9