COURT ARCHIVE

Calcutta High Court judgments, 2020

884 judgments · page 11 of 45

High Courts23 Jun 2020Disposed Of

Biswanath Das & Others Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0113

Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 161, 212, 313Evidence Act 1872 — Section 113(b)

High Courts23 Jun 2020Dismissed

Jaysen Pandey Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0109

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164. 211, 212, 313Evidence Act, 1872 — Section 27

High Courts23 Jun 2020Allowed

Linde India Limited Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0105

Kolkata Municipal Corporation Building Rules, 2009 — Rule 4(4)

High Courts22 Jun 2020Dismissed

Dr. Arun Sarkar Vs State Of West Bengal And Others

Calcutta High Court · (2020) 06 CAL CK 0127

West Bengal College Service Commission Act, 2012 — Section 7Rights Of Persons With Disabilities Act, 2016 — Section 2(s)West Bengal College Service Commission Act, 1978 — Section 7

High Courts22 Jun 2020

Biswajit Chatterjee Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0122

Code Of Criminal Procedure, 1973 — Section 439Constitution Of India, 1950 — Article 226

High Courts22 Jun 2020Disposed Of

Abhijit Roy Vs State Of West Bengal And Ors.

Calcutta High Court · (2020) 06 CAL CK 0120

High Courts22 Jun 2020Disposed Of

Dipak Kumar Roy And Anr. Vs Murshidabad College Of Engineering And Technology And Human Resources Development And Ors.

Calcutta High Court · (2020) 06 CAL CK 0118

High Courts22 Jun 2020Disposed Of

Narendra Narayan Talukdar And Ors. Vs Union Of India And others

Calcutta High Court · (2020) 06 CAL CK 0106

High Courts22 Jun 2020Dismissed

Essem Enterprise Vs Kolkata Municipal Corporation And Others

Calcutta High Court · (2020) 06 CAL CK 0087

Constitution Of India, 1950 — Article 226

High Courts19 Jun 2020Dismissed

Shyamal Middya Vs State Of West Bengal & Ors

Calcutta High Court · (2020) 06 CAL CK 0125

Service Rules For The Employees In The Government Sponsored/Public (Other Than Government) Libraries/Aided Libraries In West Bengal, 1985 — Rule 3, 4Constitution Of India, 1950 — Article 226

High Courts19 Jun 2020Dismissed

Gobinda Halder Vs State Of West Bengal & Ors.

Calcutta High Court · (2020) 06 CAL CK 0124

Service Rules For The Employees In The Government Sponsored/Public (Other Than Government) Libraries/Aided Libraries In West Bengal, 1985 — Rule 3Constitution Of India, 1950 — Article 226

High Courts19 Jun 2020Disposed Of

Indian Institute Of Technology, Kharagpur And Ors Vs Dr. Subroto Roy And Ors

Calcutta High Court · (2020) 06 CAL CK 0119

High Courts19 Jun 2020Disposed Of

Rakesh Kumar Singh Vs State Of West Benga

Calcutta High Court · (2020) 06 CAL CK 0102

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts19 Jun 2020Disposed Of

Mamit Sagari @ Samit Sagari & Anr. Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0100

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts19 Jun 2020Disposed Of

Shubhankar Barman Vs State Of West Bengal

Calcutta High Court · (2020) 06 CAL CK 0099

Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts19 Jun 2020Disposed Of

Dr. Biswarup Sarkar Vs University Of Calcutta & Ors

Calcutta High Court · (2020) 06 CAL CK 0086

Calcutta University Act of 1979 — Section 33, 34

High Courts19 Jun 2020Allowed/Dismissed

Director General Of Foreign Trade And Ors Vs Ruia Cotex Ltd. And Anr.

Calcutta High Court · (2020) 06 CAL CK 0076

Foreign Trade (Development And Regulation) Act, 1992 — Section 2(e), 5Customs Act, 1962 — Section 15,15(1)(b), 25, 46, 46(3)

High Courts18 Jun 2020Disposed Of

Subasish Mishra Vs State Of West bengal

Calcutta High Court · (2020) 06 CAL CK 0115

Code Of Criminal Procedure, 1973 — Section 438, 439(2)Electricity Act, 2003 — Section 135, 138

High Courts18 Jun 2020Disposed Of

Asok De Vs State Of West bengal

Calcutta High Court · (2020) 06 CAL CK 0114

Code Of Criminal Procedure, 1973 — Section 362, 439, 439(2)Electricity Act, 2003 — Section 135, 138

High Courts18 Jun 2020Allowed

Srabanti Debnath & Anr. Vs State Of W. B.

Calcutta High Court · (2020) 06 CAL CK 0103

Code Of Criminal Procedure, 1973 — Section 438, 438(2)