High Courts04 Nov 2010
Ajit Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0026
Consolidation Act, 1948 — Section 10(4), 35
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 968 of 2,661
High Courts04 Nov 2010Dismissed
Tarkeshwar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0024
High Courts04 Nov 2010Allowed
Devendra Mishra Vs The Bihar State Sugar Corporation Limited and Others
Patna High Court · (2010) 11 PAT CK 0015
High Courts04 Nov 2010Dismissed
Bihar State Pri. Teacher''s Association Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0012
High Courts03 Nov 2010Allowed
Surendra Sharma Vs The State of Bihar and Balmiki Singh
Patna High Court · (2010) 11 PAT CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 384, 440
High Courts03 Nov 2010Allowed
Dev Chandra Mishra Vs The State of Bihar and Mostt. Rudo Devi
Patna High Court · (2010) 11 PAT CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 197Land Acquisition Act, 1894 — Section 13APenal Code, 1860 (IPC) — Section 120(B), 323, 420, 465, 466
High Courts03 Nov 2010
Kirby Building Systems India Ltd. Vs Bihar State Ware Housing Corporation
Patna High Court · (2011) 3 PLJR 153
High Courts03 Nov 2010
The Union of India (UOI) and Others Vs Sanjay Kumar Singh
Patna High Court · (2010) 11 PAT CK 0057
High Courts03 Nov 2010Dismissed
State of Bihar and Another Vs Ram Pratap Singh and Others
Patna High Court · (2010) 11 PAT CK 0051
Land Acquisition Act, 1894 — Section 18, 4, 9
High Courts03 Nov 2010
Smt. Pano devi and Others Vs Ishwar Mahto and Others
Patna High Court · (2010) 11 PAT CK 0046
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 50, 60
High Courts03 Nov 2010
Md. Khurshid Alam @ Md. Nashim Sad Vs The State of Bihar and Quazi Mohammad Najmul Tarique @ Tarique Anwar
Patna High Court · (2010) 11 PAT CK 0043
High Courts02 Nov 2010
Rupesh Kumar @ Sonu Vs State of Bihar and Another
Patna High Court · (2011) 1 DMC 313
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Hindu Marriage Act, 1955 — Section 13
High Courts02 Nov 2010
Md. Naushad Ahmad Vs The State of Bihar and Md. Afsar Imam
Patna High Court · (2010) 58 BLJR 1468
Penal Code, 1860 (IPC) — Section 120(B), 406, 420, 467, 468
High Courts02 Nov 2010Allowed
Radha Krishna Choudhary Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 555
High Courts02 Nov 2010Dismissed
Ravindra Mandal Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2430 : (2011) 2 PLJR 928
High Courts02 Nov 2010Dismissed
Shree Narayan Singh Vs The Commissioner of Income Tax and The Wealth Tax Officer
Patna High Court · (2010) 11 PAT CK 0078
Wealth Tax Act, 1957 — Section 27
High Courts02 Nov 2010
Mukesh Kumar Singh, Madan Singh, Kumar Chandi Thakur and Bhagwan Das Vs The Chancellor Universities of Bihar (Governor), The Vice Chancellor, B.R. Ambedkar Bihar University, The Govt. of Bihar
Patna High Court · (2010) 58 BLJR 1444
Bihar State Universities Act, 1976 — Section 35
High Courts02 Nov 2010Allowed
Bhola Prasad Choudhary and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0068
High Courts02 Nov 2010Allowed
Amresh Kumar Mishra @ Amresh Mishra Vs The State of Bihar and Nasir Alam
Patna High Court · (2010) 11 PAT CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468
High Courts02 Nov 2010Allowed
Abdul Samad Vs The State of Bihar and Bibi Sapina
Patna High Court · (2010) 11 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482Penal Code, 1860 (IPC) — Section 376