High Courts02 Nov 2010Allowed
Urmila Devi and Others Vs The State of Bihar and Paras Nath Patnak
Patna High Court · (2010) 11 PAT CK 0055
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 969 of 2,661
High Courts02 Nov 2010
Jag Narain Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0052
High Courts02 Nov 2010Allowed
Arjun Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0050
Motor Vehicles Act, 1988 — Section 55
High Courts02 Nov 2010Dismissed
Md. Azimuddin Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0049
Bihar Tenancy Act, 1885 — Section 48D
High Courts02 Nov 2010
Chandeshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0013
High Courts29 Oct 2010
Shibendra Kumar Singh Vs The Muzaffarpur Central Co-operative Bank Ltd. and Others
Patna High Court · (2011) 1 PLJR 356
High Courts29 Oct 2010Dismissed
Mahabir Paswan ''Prabhakar'' Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0104
High Courts29 Oct 2010Allowed
Ashok Kumar Chauhan @ Ashok Chauhan Vs The State of Bihar and Kari Devi Chauhan
Patna High Court · (2011) 59 BLJR 192 : (2011) 2 DMC 298
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 494, 498A
High Courts29 Oct 2010Dismissed
Narendra Kumar Vs Sujata Devi
Patna High Court · (2010) 10 PAT CK 0087
High Courts29 Oct 2010Dismissed
Bindeshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0080
High Courts29 Oct 2010Dismissed
Taxation Bar Association, Bihar, Patna and Another Vs The Bihar State Bar Council and Others
Patna High Court · (2011) 1 PLJR 673
High Courts29 Oct 2010Dismissed
Subh Narayan Mishra and Shyam Bihari Mishra Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0051
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Oct 2010Allowed
R.K. Industries Vs State of Bihar
Patna High Court · (2010) 10 PAT CK 0042
High Courts29 Oct 2010Dismissed
Birendra Kumar Singh Vs The State of Bihar and Mukul Kumar, Executive Officer, Nagar Parishad
Patna High Court · (2011) 59 BLJR 195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468, 469, 470
High Courts29 Oct 2010Allowed
Smt. Kanchan Devi Vs The State of Bihar and Nirmala Sah
Patna High Court · (2010) 10 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts29 Oct 2010
Sri Raghunath @ Raghunath Rai Vs The State of Bihar and Naina Devi
Patna High Court · (2010) 10 PAT CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 379, 506
High Courts29 Oct 2010Dismissed
Ram Ashray Prasad Vs State of Bihar
Patna High Court · (2010) 58 BLJR 1423
Penal Code, 1860 (IPC) — Section 304, 323, 34, 342
High Courts29 Oct 2010Dismissed
Md. Sagir Ansari and Others Vs The State of Bihar, Md. Nishar Ahmad Ansari
Patna High Court · (2010) 10 PAT CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227, 482Penal Code, 1860 (IPC) — Section 227, 232, 328, 34, 366
High Courts28 Oct 2010Allowed
Krishna Kumar and Others Vs Durga Prasad and Others
Patna High Court · (2011) 2 PLJR 777
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Oct 2010Allowed
Anirudh Chaubey Vs Bishwajeet Mishra and Others
Patna High Court · (2011) 59 BLJR 1671 : (2011) 2 PLJR 183
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24