High Courts28 Oct 2010Dismissed
Gopal Singh @ Gopaljee Singh Vs The State of Bihar and Smt. Urmila Devi
Patna High Court · (2011) 59 BLJR 196
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 970 of 2,661
High Courts28 Oct 2010Dismissed
Ram Nath Mishra Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 205, 419
High Courts28 Oct 2010Allowed
Shri Upendra Nath Singh and Others Vs The State of Bihar and Shri Arvind Kumar Awasthi
Patna High Court · (2010) 10 PAT CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts28 Oct 2010Allowed
Nawin Kumar, Praveen Kumar, Ahilya Devi and Satya Narayan Mahto @ Salto Sheth Vs The State of Bihar and Sakina Begam
Patna High Court · (2010) 58 BLJR 1441
Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 482Penal Code, 1860 (IPC) — Section 147, 148, 201, 302, 34
High Courts28 Oct 2010
Md. Rahmat Ali and Md. Alamgeer, Deceased Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0083
Bihar Land Reforms Act, 1950 — Section 4
High Courts28 Oct 2010Allowed
Coats India (A Division of Madura Coats Limited) and Others Vs The State of Bihar and Another
Patna High Court · (2011) 129 FLR 782 : (2011) 1 PLJR 973
Industrial Disputes Act, 1947 — Section 10(3), 26(2), 31(2)
High Courts28 Oct 2010Allowed
Dr. Sanjay Kumar Sinha and Dr. Kalpana Sinha Vs The State of Bihar and Bijay Kumar Choudhary
Patna High Court · (2010) 58 BLJR 1436
Criminal Procedure Code, 1973 (CrPC) — Section 107, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 379
High Courts28 Oct 2010Allowed
Raja Ram Rai and Others Vs The State of Bihar and Binda Rai
Patna High Court · (2010) 10 PAT CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 203, 482Penal Code, 1860 (IPC) — Section 120B, 420, 464, 466, 471
High Courts28 Oct 2010Allowed
K.S. Saxena, General Manager, Vishnu Sugar Mills Limited and G.S. Bollia Vs The State of Bihar and Barababu Nath Singh
Patna High Court · (2010) 10 PAT CK 0057
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 46Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 419, 420, 465, 467
High Courts28 Oct 2010Dismissed
Brajesh Kumar Singh, Advocate Vs The Bihar State Bar Council and Others
Patna High Court · (2010) 10 PAT CK 0053
High Courts28 Oct 2010Dismissed
Birendra Kumar Sinha @ Heera Babu and Sunil Kumar Singh Vs The State of Bihar, Manish Singh and Smt. Sona Devi
Patna High Court · (2010) 10 PAT CK 0043
High Courts28 Oct 2010Allowed
Sita Ram Yadav and Others Vs The State of Bihar and Rasho Devi
Patna High Court · (2010) 10 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 149, 307, 323, 406, 498A
High Courts28 Oct 2010Allowed
The State of Bihar and Others Vs Chandeshwar Prasad
Patna High Court · (2011) 59 BLJR 1811 : (2011) 2 PLJR 288
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts28 Oct 2010
Bihar Minorities/Aided Primary Teachers Association, Patna and Others Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0011
High Courts28 Oct 2010Allowed
Smt. Dr. Shefali Sen Gupta Vs The Chancellor, Bhupendra Narain Mandal University and Others
Patna High Court · (2010) 10 PAT CK 0009
High Courts27 Oct 2010Dismissed
Arun Dwivedi and Others Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0109
High Courts27 Oct 2010Allowed
Khagaria Refinery Vs The State of Bihar and Assistant Commissioner of Commercial Texes
Patna High Court · (2010) 58 BLJR 1461
Bihar Finance Act, 1981 — Section 14(2), 17(2), 17(5), 19(1), 22
High Courts27 Oct 2010Allowed
U.K. Goel, Deputy General Manager (Hire Purchase) Tata Engineering and Locomotive Company Limited and Others Vs The State of Bihar and Arun Kumar Singh
Patna High Court · (2010) 10 PAT CK 0102
High Courts27 Oct 2010Allowed
Kamlesh Dutt Mishra and Ravindra Kumar Verma Vs The State of Bihar and Bijay Kumar Singh
Patna High Court · (2010) 10 PAT CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406