COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 972 of 2,661

High Courts26 Oct 2010Allowed

Ram Chandra Singh and Krishna Chandra Singh @ Krishna Kr. Singh Vs The State of Bihar and Kapildeo Singh

Patna High Court · (2010) 10 PAT CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts25 Oct 2010

Shivanand Mandal @ Shiv Nandan Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 495

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1), 5

High Courts25 Oct 2010

Manjur Alam Vs The State of Bihar and The Sub Divisional Magistrate

Patna High Court · (2010) 10 PAT CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 144, 188, 397(3), 482Penal Code, 1860 (IPC) — Section 188

High Courts25 Oct 2010Allowed

Ramjan Ali Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 594

High Courts25 Oct 2010Allowed

Rita Sen and Gautam Sen Vs State of Bihar and Subrato Basu

Patna High Court · (2010) 10 PAT CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 304B, 307, 323, 331

High Courts25 Oct 2010Allowed

Atiqure Rahhman Vs State of Bihar and Md. Kyamuddin

Patna High Court · (2011) 59 BLJR 208

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34

High Courts25 Oct 2010Allowed

Gayatri Devi, Manju Devi, Kaushalya Devi Vs State of Bihar and Smt. Nisha Srivastava and Daughter of Vogendra Prasad Srivastava

Patna High Court · (2011) 59 BLJR 202

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A

High Courts25 Oct 2010Allowed

Kapil Deo Mehta Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 494

High Courts25 Oct 2010Allowed

Rajmani Prasad Siha and Kumaresh Prasad Singh Vs State of Bihar and Upendra Narain Singh

Patna High Court · (2010) 10 PAT CK 0023

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 168, 190, 199, 200

High Courts25 Oct 2010Dismissed

Ranjan Mishra Vs The State of Bihar and Another

Patna High Court · (2012) 1 DMC 135 : (2011) 3 PLJR 82

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts25 Oct 2010

Ram Nath Pandey and Others Vs State of Bihar and Surendra Pandey

Patna High Court · (2010) 10 PAT CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 379

High Courts12 Oct 2010

State Bank of India Vs The Union of India (UOI), Ministry of Labour and Others

Patna High Court · (2010) 10 PAT CK 0095

High Courts12 Oct 2010

Abhay Kumar Jha Vs Union of India (UOI) and Others

Patna High Court · (2010) 10 PAT CK 0094

High Courts12 Oct 2010Allowed

Anand Kumar Jha and Others Vs The State of Bihar and Others

Patna High Court · (2010) 10 PAT CK 0077

High Courts12 Oct 2010

Anita Devi Sharma Vs State of Bihar and Others

Patna High Court · (2010) 10 PAT CK 0024

High Courts12 Oct 2010Allowed

Smt. Shushma Devi Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1621 : (2011) 129 FLR 987 : (2011) 2 PLJR 69

High Courts11 Oct 2010Allowed

Shambbu Sharan Singh Vs The Chairman and Managing Director UCO Bank and Others

Patna High Court · (2010) 10 PAT CK 0089

High Courts11 Oct 2010Dismissed

Ram Harsh Chaturvedi Vs Amzad Ali @ Hussain

Patna High Court · (2010) 10 PAT CK 0078

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 47

High Courts11 Oct 2010

Rajmuni Devi and Others Vs Ram Naresh Singh @ Butan Singh and Others

Patna High Court · (2010) 10 PAT CK 0069

High Courts11 Oct 2010

State of Bihar Vs Chintoo Singh @ Vijay Chintu Singh @ Vijay Singh Vs State of Bihar

Patna High Court · (2010) 10 PAT CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 106, 114, 25, 26, 27Penal Code, 1860 (IPC) — Section 109, 120B, 201, 302, 34