High Courts11 Oct 2010
Raja Ram Singh and Others Vs The State of Bihar and Anil Kumar Singh
Patna High Court · (2010) 10 PAT CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 245, 482
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 973 of 2,661
High Courts11 Oct 2010
Shambhu Prasad Vs The State of Bihar and Sheorati Devi
Patna High Court · (2010) 10 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 494, 498A
High Courts08 Oct 2010Dismissed
Sahamat Hussain @ Sohamat Mian and Akbar Hussain Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0097
High Courts08 Oct 2010
Rajendra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 3 JCR 411 : (2011) 1 PLJR 789
High Courts08 Oct 2010Dismissed
Krishna Kumar Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0056
High Courts08 Oct 2010Allowed
Kanti Devi and Others Vs The State of Bihar and Sheela Devi
Patna High Court · (2010) 10 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 341, 379, 498A, 504
High Courts07 Oct 2010Dismissed
Kedar Halwai Vs Sachitanand Halwai and Others
Patna High Court · (2010) 10 PAT CK 0050
High Courts07 Oct 2010Dismissed
Urmila Devi Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0046
High Courts07 Oct 2010Dismissed
Dhananjay Singh Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 274
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts07 Oct 2010Allowed
Braj Kishore Tiwary Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0002
High Courts07 Oct 2010
Ravindra Pandey Vs The State of Bihar, Secretary-cum-commissioner, Department of Education, Director, Secondary Education, Government of Bihar and District Education Officer
Patna High Court · (2010) 10 PAT CK 0001
High Courts06 Oct 2010
Vijay Krishna Prasad Nishad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 773
Bihar Co-operative Societies Rules, 1959 — Rule 48(vi)
High Courts06 Oct 2010
Jyotirmay Roy Vs The State of Bihar, Labour Enforcement Officer and Sri Shyam Kishore Pandey
Patna High Court · (2010) 10 PAT CK 0060
High Courts06 Oct 2010Allowed
Rameshwar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 493
High Courts05 Oct 2010Dismissed
Sushil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 186
High Courts05 Oct 2010Allowed
Md. Zaimuddin @ Md. Azim and Others Vs Sk. Mangal and Others
Patna High Court · (2011) 59 BLJR 1827 : (2011) 2 PLJR 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts05 Oct 2010Allowed
Devendra Kumar and Others Vs The State of Bihar and Another
Patna High Court · (2010) 10 PAT CK 0012
High Courts04 Oct 2010Allowed
Demoy Kishku and Others Vs Basant Mahto and Others
Patna High Court · (2010) 10 PAT CK 0085
Motor Vehicles Act, 1988 — Section 149(2)(b)(ii), 163(A)(iii), 163A, 2(21), 3
High Courts04 Oct 2010
Harendra Sah @ Harendra Pd. Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 246
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts04 Oct 2010
Raj Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 854