High Courts01 Oct 2010
Mritunjay Prasad Vs Union of India (UOI)
Patna High Court · (2010) 10 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 974 of 2,661
High Courts01 Oct 2010
Sudhir Kumar Thakur, Sunil Kumar Singh and Kishorilal Jalan Vs The State of Bihar and Others
Patna High Court · (2010) 10 PAT CK 0092
High Courts01 Oct 2010
Bhonu Idrishi Vs Anina Khatoon and Another
Patna High Court · (2010) 10 PAT CK 0091
High Courts01 Oct 2010
Seikh Ibrahim @ Md. Ibrahim Vs The State of Bihar and Md. Taiyab Ali
Patna High Court · (2010) 10 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts01 Oct 2010
Sidheshwar Sharma Vs The State of Bihar, The Secretary-cum-Commissioner, Water Resources Department, Government of Bihar and The Director General, Provident Fund
Patna High Court · (2010) 10 PAT CK 0070
High Courts01 Oct 2010Dismissed
Amarjit Singh @ Awadhesh Singh and Chhotu @ Pritam Singh @ Chhotu Singh Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0055
High Courts01 Oct 2010Allowed
Ram Singh and Ashwani Kumar Gupta Vs The State of Bihar
Patna High Court · (2011) 1 PLJR 195
Evidence Act, 1872 — Section 63(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 52A, 52A(2), 55
High Courts01 Oct 2010
Dr. Lakhi Chand Prasad Vs The State of Bihar and Awadhesh Kumar, Sub-Divisional Officer, at present Deputy Secretary, Water Resources Department and Energy Department
Patna High Court · (2010) 10 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 500, 504
High Courts01 Oct 2010Dismissed
Rajendra Prasad and Others Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0040
High Courts01 Oct 2010
Bal Krishna Das, Jibachh Das and Muneswar Sah Vs The State of Bihar and Subhadra Dev
Patna High Court · (2010) 10 PAT CK 0025
Penal Code, 1860 (IPC) — Section 323, 34, 376, 511
High Courts01 Oct 2010
Amresh Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 244
Penal Code, 1860 (IPC) — Section 34, 341, 365, 367, 377
High Courts01 Oct 2010
Sanjay Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 200
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Police Act, 1861 — Section 12
High Courts01 Oct 2010
Umesh Sharma Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 137
High Courts01 Oct 2010Allowed
Renu Verma and Others Vs The State of Bihar
Patna High Court · (2010) 10 PAT CK 0003
High Courts30 Sept 2010Allowed
New Swadeshi Distillery Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1306 : (2013) 22 GSTR 270 : (2010) 1 PLJR 1039
Bihar and Orissa Excise Act, 1915 — Section 2, 90Stamp Act, 1899 — Article 15
High Courts30 Sept 2010Dismissed
Smt. Lalita Kumari Vs The State of Bihar, The Secretary (Primary, Secondary and Mass Education) Human Resources Development Department, The Director (Secondary Education), Government of Bihar and The District Education Officer
Patna High Court · (2010) 09 PAT CK 0144
High Courts30 Sept 2010Allowed
Anjani Kumar Sinha Vs Mr. Udai Narain Sinha, Proprietor of Kumar Building Construction and The State of Bihar
Patna High Court · (2010) 09 PAT CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 144, 192(1), 311, 482Penal Code, 1860 (IPC) — Section 420
High Courts30 Sept 2010
Jai Nandan Prasad Verma Vs The State of Bihar and Others
Patna High Court · (2011) 129 FLR 499 : (2011) 1 PLJR 98
Bihar Service Code, 1952 — Rule 103
High Courts30 Sept 2010Allowed
Jai Prakash and Others Vs Raj Kumar Prasad and Others
Patna High Court · (2010) 09 PAT CK 0103
High Courts30 Sept 2010Allowed
Basanti Devi Vs The State of Bihar and Kedar Sao
Patna High Court · (2010) 09 PAT CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 144, 145, 34, 467, 468