COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 975 of 2,661

High Courts30 Sept 2010Allowed

Bishwanath Pal, Chandrika Pal and Subhas Prasad Vs The State of Bihar and Om Prakash Tiwary

Patna High Court · (2010) 09 PAT CK 0091

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 482Penal Code, 1860 (IPC) — Section 366A, 368

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High Courts30 Sept 2010

Dr Ram Sevak Singh and Moulik Sidhant Vs The State of Bihar

Patna High Court · (2010) 09 PAT CK 0089

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High Courts30 Sept 2010

Sanjay Kumar Vs Bihar School Examination Board and Others

Patna High Court · (2011) 1 PLJR 125

Constitution of India, 1950 — Article 226

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High Courts30 Sept 2010

Kameshwar Chaupal Vs State of Bihar and Others

Patna High Court · (2010) 09 PAT CK 0066

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High Courts30 Sept 2010Dismissed

Janardan Singh Vs The State of Bihar

Patna High Court · (2010) 09 PAT CK 0060

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High Courts29 Sept 2010Dismissed

Smt. Shyamphul Devi Vs Ram Bhajan Mahto and Another

Patna High Court · (2010) 58 BLJR 1411

Criminal Procedure Code, 1973 (CrPC) — Section 144

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High Courts29 Sept 2010

Shree Baidyanath Ayurved Bhawan Pvt. Ltd. Vs Union of India (UOI) and Others

Patna High Court · (2010) 09 PAT CK 0135

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High Courts29 Sept 2010

Sunita Singh Vs The State of Bihar, Bibhisan Singh and Shambhu Nath Singh

Patna High Court · (2010) 09 PAT CK 0122

Criminal Procedure Code, 1973 (CrPC) — Section 134, 144, 144(4), 144(5), 144(6)

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High Courts29 Sept 2010

Ram Chandra Prasad Singh Vs L.N. Mithila University and Others

Patna High Court · (2011) 1 PLJR 169

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High Courts29 Sept 2010Dismissed

Sheo Kumar Ram and Others Vs State of Bihar

Patna High Court · (2010) 09 PAT CK 0036

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High Courts29 Sept 2010Dismissed

Ripunjay Kumar Vs Punjab National Bank and Others

Patna High Court · (2011) 128 FLR 692

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High Courts28 Sept 2010Dismissed

Raghunandan Prasad Vs State of Bihar, The Director General of Police, The Superintendent of Police and The Officer-in-Charge

Patna High Court · (2010) 09 PAT CK 0150

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High Courts28 Sept 2010

Dr. Dineshwar Singh Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 115

Bihar Pension Rules, 1950 — Rule 139, 43Civil Services (Classification, Control and Appeal) Rules — Rule 55

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High Courts28 Sept 2010

Shyam Cold Storage Vs The Bihar State Financial Corporation and Others

Patna High Court · (2010) 09 PAT CK 0124

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High Courts28 Sept 2010Dismissed

Pranay Raj Sharan Sinha Vs The State of Bihar, Bihar Public Service Commission and The Secretary, Health Medical Education, Government of Bihar

Patna High Court · (2010) 09 PAT CK 0078

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High Courts28 Sept 2010Allowed

Dr. Bindeshwar Pathak Vs Commissioner of Income Tax and Others

Patna High Court · (2011) 242 CTR 63 : (2011) 339 ITR 272 : (2011) 2 PLJR 969 : (2012) 20 TAXMAN 845

Income Tax Act, 1961 — Section 11, 12, 12A, 13, 13(1)(c)

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High Courts27 Sept 2010

Tribhuwan Kumar Vs The Union of India (UOI) and Others

Patna High Court · (2010) 09 PAT CK 0170

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High Courts27 Sept 2010Dismissed

Abdul Ghafoor and Sakeena Khatoon Vs The State of Bihar

Patna High Court · (2010) 09 PAT CK 0165

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 323, 379, 447, 452

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High Courts24 Sept 2010Dismissed

Roshan Yadav Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 515

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High Courts24 Sept 2010

Most. Bibi Saukan and Others Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 369

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1), 398

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