High Courts21 Sept 2010
Vikash S. Kasliwal and Sujit Barman Vs The State of Bihar and Amit Vikram
Patna High Court · (2010) 09 PAT CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 977 of 2,661
High Courts21 Sept 2010Dismissed
Smt. Dharamsheela Kumari Vs The Union of India and Others
Patna High Court · (2011) 1 PLJR 600
High Courts21 Sept 2010
Rajendra Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 95
High Courts21 Sept 2010
Saran Homeopathy Medical College and Hospital (in 12516) and Mirganj Homeopathic Medical College and Hospital Vs The Union of India (UOI) and Another
Patna High Court · (2011) 1 PLJR 524
Homoeopathy Central Council (Amendment) Act, 2002 — Section 12A
High Courts21 Sept 2010Dismissed
Union of India (UOI) Vs Bidya Nand Choudhary
Patna High Court · (2010) 09 PAT CK 0059
High Courts21 Sept 2010
Most. Anuragia Devi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 582
Consolidation Act, 1948 — Section 10(3), 10(4), 35
High Courts21 Sept 2010Allowed
Md. Ishaque Ansari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1808 : (2011) 2 PLJR 283
Consolidation Act, 1948 — Section 35
High Courts21 Sept 2010Allowed
Thengu Singh and Others Vs State of Bihar and Another
Patna High Court · (2011) CriLJ 1582
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 211, 341, 379, 427
High Courts21 Sept 2010Dismissed
Tarique Ahmad Vs State of Bihar
Patna High Court · (2011) 8 RCR(Criminal) 269
High Courts21 Sept 2010
Smt. Chinta Devi Vs Pramod Pandey, Chand Chaura and Others
Patna High Court · (2011) 59 BLJR 1615 : (2011) 2 PLJR 61
High Courts21 Sept 2010Allowed
Laliteshwar Mishra "Lalitesh" Vs The State of Bihar and Others Sudhir Kumar Jha and Others Vs The State of Bihar and Others Dr. Ram Binod Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 933
Bihar State Universities Act, 1976 — Section 2(v)
High Courts21 Sept 2010Allowed
Narain Tankoria @ Narain Pd. Tankoria and Others Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1792 : (2011) 2 PLJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 147, 323, 406, 420
High Courts21 Sept 2010Dismissed
Smt. Munmun Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0005
High Courts20 Sept 2010Allowed
Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 572
High Courts20 Sept 2010
Gauri Shankar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 799
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 16(3), 2
High Courts20 Sept 2010Allowed
Praveen Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 62
Constitution of India, 1950 — Article 311(2)
High Courts20 Sept 2010Allowed
The Bihar State Financial Corporation and Another Vs Baid Nath Prasad Gupta and Others
Patna High Court · (2012) 1 PLJR 457
State Financial Corporations Act, 1951 — Section 29(1), 29(4), 29(5)
High Courts20 Sept 2010Dismissed
Wasi Akhtar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 952
High Courts20 Sept 2010Allowed
Mahesh Prasad Singh Vs State of Bihar
Patna High Court · (2010) 09 PAT CK 0001
High Courts17 Sept 2010Allowed
Nutan Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 929