COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 979 of 2,661

High Courts16 Sept 2010Allowed

Dharm Godha, Chairman, Ashok Paper Mills Limited and Bhogendra Lal, Factory Manager, Ashok Paper Mills Ltd. Vs The State of Bihar and Nripendra Narayan Thakur, Sr. Manager, Engineering Services, Ashok Paper Mills Limited

Patna High Court · (2010) 09 PAT CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 452

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High Courts15 Sept 2010

Devi Mahto and Ram Dhani Mahto Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 534

Bihar Land Reforms Act, 1950 — Section 4ABihar Tenancy Act, 1885 — Section 106

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High Courts15 Sept 2010

Sone Command Area Development Agency Vs The Union of India (UOI)

Patna High Court · (2010) 09 PAT CK 0155

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High Courts15 Sept 2010Allowed

Sri Bhagwan Singh Vs The State of Bihar, Secretary, Department of Science and Technology and B Gates Infotech System Integrators Private Limited

Patna High Court · (2011) 1 PLJR 137

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 417, 418, 420

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High Courts15 Sept 2010Dismissed

Kush Kumar Vs The State of Bihar and Maruti Pharma

Patna High Court · (2010) 09 PAT CK 0134

Penal Code, 1860 (IPC) — Section 120B, 420, 465

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High Courts15 Sept 2010Allowed

Dinesh Kumar and Satya Narayan Rai Vs The State of Bihar and Jai Prakash Prasad

Patna High Court · (2010) 09 PAT CK 0129

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High Courts15 Sept 2010

Reeta Sinha and Dr. Shailendra Narayan Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 180

Bihar State Universities Act, 1976 — Section 4(14)

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High Courts15 Sept 2010Allowed

The State of Bihar Vs Narain Dutta Pandey and The Accountant General

Patna High Court · (2010) 09 PAT CK 0119

Bihar Pension Rules, 1950 — Rule 58, 59, 60, 61

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High Courts15 Sept 2010

Jagdish Prasad Shukla, Manorama Shukla, Praveen Kumar Shukla and Naveen Kumar Shukla Vs The State of Bihar and Smt. Puja Shukla

Patna High Court · (2010) 09 PAT CK 0111

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High Courts15 Sept 2010Allowed

Abhiram Sharma Vs The State of Bihar, Ramanuj Sharma, Ramnaresh Sharma and Bindeshwari Sharma

Patna High Court · (2010) 09 PAT CK 0110

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High Courts15 Sept 2010Allowed

Deepak Kumar Deep and Others Vs The State of Bihar and Seema Kumari

Patna High Court · (2010) 09 PAT CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A

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High Courts15 Sept 2010

Santlal Paswan Vs The State of Bihar

Patna High Court · (2010) 09 PAT CK 0106

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 326

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High Courts15 Sept 2010Allowed

Spicy Beverage Pvt. Limited Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 270

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High Courts15 Sept 2010

Ajay Sah and Another Vs State of Bihar and Others

Patna High Court · (2011) 2 PLJR 277

Criminal Procedure Code, 1973 (CrPC) — Section 173Essential Commodities Act, 1955 — Section 7

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High Courts15 Sept 2010Allowed

Jag Narayan Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 1 PLJR 790

Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A

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High Courts15 Sept 2010

Raj Ballav Singh Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 743

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High Courts14 Sept 2010

Jugal Paswan Vs The State of Bihar

Patna High Court · (2010) 09 PAT CK 0156

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High Courts14 Sept 2010Allowed

Daya Shankar Prasad Sharma Vs The State of Bihar and Dharam Nath Singh

Patna High Court · (2011) 2 PLJR 63

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts14 Sept 2010Allowed

Uttam Modi and Others Vs State of Bihar

Patna High Court · (2011) 59 BLJR 1266 : (2011) 1 PLJR 975

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 193, 319, 482Penal Code, 1860 (IPC) — Section 120, 302, 307, 326

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High Courts14 Sept 2010

Sanjay Kumar and Another Vs The State of Bihar and Another

Patna High Court · (2011) 1 PLJR 934

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 504

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