COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 981 of 2,661

High Courts09 Sept 2010Allowed

Swaminath Tiwary, Chandrama Pandey, Punam Pandey and Birendra Tiwary @ Garna Tiwary Vs The State of Bihar and Sri Ram Chaubey

Patna High Court · (2010) 09 PAT CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 379

High Courts09 Sept 2010Allowed

Sadanand Prasad @ Biresh Vs Rukmini Devi

Patna High Court · (2010) 09 PAT CK 0097

High Courts09 Sept 2010

Ram Swaroop Yadav Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 143

Constitution of India, 1950 — Article 14, 16

High Courts09 Sept 2010Dismissed

Rajeshwar Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 514

High Courts09 Sept 2010Allowed

Vinod Singh, Rambahadur Singh and Jawahar Singh @ Jawahir Singh Vs The State of Bihar

Patna High Court · (2011) 1 PLJR 575

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34

High Courts09 Sept 2010Dismissed

Sri. Ram Shankar Choudhary Vs The State of Bihar and Others

Patna High Court · (2010) 09 PAT CK 0050

High Courts09 Sept 2010

The Divisional Manager, New India assurance Company Ltd. Vs Ranjana Prakash and Others

Patna High Court · (2010) 09 PAT CK 0024

High Courts09 Sept 2010Dismissed

Jaideo Mahto Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 1617 : (2011) 2 PLJR 66

Right to Information Act, 2005 — Section 20, 20(2), 9

High Courts09 Sept 2010Allowed

Sudarshan Jha Vs The State of Bihar and Ramprit Yadav

Patna High Court · (2010) 09 PAT CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 409

High Courts09 Sept 2010Dismissed

Sri Kapildeo Narayan Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 300

High Courts09 Sept 2010Allowed

Satya Narain Rai Vs Yogendra Rai and Others

Patna High Court · (2010) 09 PAT CK 0002

High Courts08 Sept 2010Allowed

Nagendra Sharma Vs The Vice-Chairman, P.R.D.A. and Others

Patna High Court · (2011) 1 PLJR 659

Bihar Regional Development Authorities Act, 1981 — Section 35, 36, 37, 38, 54Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Succession Act, 1925 — Section 286, 295

High Courts08 Sept 2010Allowed

Sheo Parsan Dubey Vs State of Bihar

Patna High Court · (2011) 6 RCR(Criminal) 150

High Courts08 Sept 2010

Jamal Sidiquee and Others Vs State of Bihar and Reeta Devi

Patna High Court · (2010) 09 PAT CK 0101

Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Penal Code, 1860 (IPC) — Section 34, 436

High Courts08 Sept 2010Dismissed

Kedar Singh and Others Vs State of Bihar and Smt. Laxminia Devi

Patna High Court · (2010) 09 PAT CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 164, 364, 482

High Courts08 Sept 2010

Sunil Kumar Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 104

High Courts08 Sept 2010Dismissed

Parasnath Singh and Others Vs Fateh Bahadur Singh and Others

Patna High Court · (2011) 1 PLJR 559

High Courts08 Sept 2010Dismissed

Aarti Kumari Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 674

High Courts08 Sept 2010Allowed

Binda Prasad Singh Vs The State of Bihar and Others

Patna High Court · (2011) 2 PLJR 1076

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 379, 436

High Courts08 Sept 2010Dismissed

Bhagwan Prasad, Umesh Prasad @ Dr. Umesh Prasad, Suresh Prasad and Binod Prasad Sons of Bhagwan Prasad Vs Ram Avtar Prasad and The State of Bihar

Patna High Court · (2010) 09 PAT CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420