High Courts24 Sept 2010
Kamla Devi Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 744
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 976 of 2,661
High Courts24 Sept 2010Dismissed
Hakim Mian Vs Union of India (UOI)
Patna High Court · (2010) 58 BLJR 1303
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(C), 67
High Courts24 Sept 2010
Dr. Jagdish Rai and Others Vs The State of Bihar and Rajendra Pratap Singh
Patna High Court · (2010) 09 PAT CK 0149
High Courts24 Sept 2010Dismissed
Rana Sujit Kumar Tuntun Vs Smt. Jyoti Kumari
Patna High Court · (2010) 09 PAT CK 0139
High Courts24 Sept 2010Allowed
Syed Md. Wajahul Islam and Naseem Akhtari Vs The State of Bihar and Smt. Firoza
Patna High Court · (2010) 09 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts24 Sept 2010Allowed
Arun Charan Vs The State of Bihar
Patna High Court · (2010) 09 PAT CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468
High Courts24 Sept 2010Allowed
Ram Narayan Goswami Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 280
High Courts23 Sept 2010
Kanchan Kapoor Vs The State of Bihar and Another
Patna High Court · (2010) 09 PAT CK 0173
High Courts23 Sept 2010
Asha Devi Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 76
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Sept 2010
Kapil Muni Rai Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0143
High Courts23 Sept 2010Dismissed
Ram Badan Rai Vs Rajiv Ranjan Singh
Patna High Court · (2010) 09 PAT CK 0127
High Courts23 Sept 2010Allowed
Shiva Nandan Mahto Vs The State of Bihar, The Director, Secondary Education and The District Education Officer
Patna High Court · (2010) 09 PAT CK 0094
High Courts23 Sept 2010
Sandeep Devgun Vs The State of Bihar and Mr. Abhay Kumar Singh
Patna High Court · (2010) 09 PAT CK 0093
High Courts23 Sept 2010Allowed
The Oriental Insurance Company and Another Vs Purnima Enterprises
Patna High Court · (2010) 09 PAT CK 0083
High Courts23 Sept 2010Allowed
Ramesh Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1813 : (2011) 2 PLJR 291
High Courts23 Sept 2010Allowed
Chandradeo Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 585
Bihar Panchayat Raj Act, 2006 — Section 161, 164, 81, 87Constitution of India, 1950 — Article 14
High Courts23 Sept 2010
Sunil Kumar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0006
High Courts22 Sept 2010Dismissed
Archana Singh Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 352
High Courts22 Sept 2010Dismissed
Jugeshwar Singh alias and Jageshwar Sinha Vs The State of Bihar and Others
Patna High Court · (2010) 09 PAT CK 0147
High Courts22 Sept 2010Allowed
Ranjeet Datta and Alok Shekhar Gaur Vs The State of Bihar and Kritendra Pratap Singh
Patna High Court · (2011) CriLJ 424
Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 482Penal Code, 1860 (IPC) — Section 120B, 342, 427, 499, 500