High Courts09 Nov 2010Allowed
Ambrish Ojha @ Ambrish Vs The State of Bihar and Tej Narayan Ojha
Patna High Court · (2010) 11 PAT CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 392
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 967 of 2,661
High Courts09 Nov 2010Dismissed
Jitendra Ram Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 760
Constitution of India, 1950 — Article 14, 15(3), 15(4), 16, 16(4)Hindu Adoptions and Maintenance Act, 1956 — Section 12, 14(4)
High Courts09 Nov 2010
Ashok Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2420 : (2011) 2 PLJR 826
Essential Commodities Act, 1955 — Section 7
High Courts09 Nov 2010Dismissed
Mosmat Surya Maya Devi Thakur and Ors Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0004
High Courts08 Nov 2010
Raghubansh Narain Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 686
Bihar State Employees Conditions of Service, Conditions Amendments (Assured Career Progression Scheme) Rules, 2006 — Rule 4(1), 4(5), 648Constitution of India, 1950 — Article 309
High Courts08 Nov 2010Allowed
Sumitra Devi and Ravindra Sah @ Ravin Kumar Sah Vs The State of Bihar and Ram Lakhan Sah
Patna High Court · (2010) 11 PAT CK 0127
Criminal Procedure Code, 1973 (CrPC) — Section 156(3) , 482Penal Code, 1860 (IPC) — Section 34, 366, 379
High Courts08 Nov 2010Allowed
Dr. Siyaram Roy Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0089
High Courts08 Nov 2010
Mohd. Shahid Ali, Md. Khalid Hossain, Md. Rasid Hasan @ Ali and Md. Zahid Hussain Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(8)
High Courts08 Nov 2010
Manju Devi and Madan Jha @ Madan Kumar Jha Vs The State of Bihar and Chandra Kant Jha
Patna High Court · (2011) 3 PLJR 27
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 304B, 34
High Courts06 Nov 2010Allowed
Ramchel Paswan and Others Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0064
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts04 Nov 2010
Vijay Sharma and Another Vs State of Bihar
Patna High Court · (2010) 11 PAT CK 0135
High Courts04 Nov 2010
Ramesh Prasad and Anil Prasad Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (2010) 11 PAT CK 0126
High Courts04 Nov 2010Allowed
Girjanandan Pathak and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0125
High Courts04 Nov 2010
Lloyds Finance Limited and Others Vs The State of Bihar and Mrs. Shamima Ashraf
Patna High Court · (2010) 11 PAT CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 403, 418
High Courts04 Nov 2010Allowed
Rameshwar Prasad, Anup Kumar and Aditya Kumar Vs The State of Bihar and Dr. Pradeep Kumar Sen
Patna High Court · (2010) 11 PAT CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts04 Nov 2010
Electrical Executive Engineer, R.R.P. Sinha @ Rama Raman Prasad Sinha, Shri Subhash Chandra Prasad and Ashok Kumar Vs The State of Bihar and Pinku Kumar Singh
Patna High Court · (2011) 3 PLJR 13
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity (Supply) Act, 1948 — Section 81, 82Electricity Act, 1910 — Section 56
High Courts04 Nov 2010Allowed
Rameshwar Prasad and Others Vs The State of Bihar and Dr. Pradeep Kumar Sen
Patna High Court · (2010) 11 PAT CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts04 Nov 2010
Ramashish Prasad Sah, Deo Nath Prasad and Birendra Kumar Vs The State of Bihar and Kaushlendra Kumar
Patna High Court · (2010) 11 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 192(1), 397(3), 482Penal Code, 1860 (IPC) — Section 182, 211, 34, 409, 420
High Courts04 Nov 2010Dismissed
Lal Mohar Singh Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0042
High Courts04 Nov 2010
Daya Nath Singh Vs The Bihar State Electricity Board
Patna High Court · (2010) 11 PAT CK 0027