COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 965 of 2,661

High Courts18 Nov 2010Dismissed

Manoj Kumar Choudhary Vs The State of Bihar and Sub Inspector of Excise

Patna High Court · (2010) 11 PAT CK 0106

Bihar and Orissa Excise Act, 1915 — Section 2(12), 47, 47(A)Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts18 Nov 2010Allowed

Sunil Kedia Vs The State of Bihar and Rabindra Prasad Yadav

Patna High Court · (2010) 11 PAT CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 418

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High Courts18 Nov 2010Allowed

Kedar Singh Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2135

Constitution of India, 1950 — Article 12, 14, 16

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High Courts18 Nov 2010Dismissed

Priya Kant Vs The State of Bihar and Others

Patna High Court · (2010) 11 PAT CK 0033

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High Courts18 Nov 2010

Khursheed Alam Vs The State of Bihar and Others

Patna High Court · (2010) 11 PAT CK 0030

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High Courts18 Nov 2010Allowed

Ram Autar Singh and Ram Lakhan Prasad Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 623

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High Courts16 Nov 2010

Mahendra Prasad Singh @ Mahendra Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 554

Bihar Pension Rules, 1950 — Rule 46

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High Courts16 Nov 2010Dismissed

Sri Surya Kant Mishra Vs The State of Bihar and Others

Patna High Court · (2011) 59 BLJR 2148 : (2011) 1 PLJR 813

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High Courts16 Nov 2010

Prakash Ranjan Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2010) 11 PAT CK 0077

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High Courts16 Nov 2010

Chandrabhushan Prasad Sharma Vs The State of Bihar and Another

Patna High Court · (2011) 1 PLJR 935

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467

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High Courts16 Nov 2010Dismissed

Tripolia Social Service Hospital Vs Bihar State Electricity Board and Others

Patna High Court · (2010) 11 PAT CK 0040

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High Courts16 Nov 2010Allowed

Ajit Kumar Sinha and Another Vs The State of Bihar and Another

Patna High Court · (2011) 59 BLJR 2432 : (2011) 2 PLJR 986

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts16 Nov 2010Dismissed

Kamla Devi Vs Shankar Lal Choudhary and Others

Patna High Court · (2010) 11 PAT CK 0020

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High Courts16 Nov 2010

Sanjay Sao Vs Manju Devi and Others

Patna High Court · (2010) 11 PAT CK 0019

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High Courts16 Nov 2010

Punam Devi and Another Vs The State of Bihar and Another

Patna High Court · (2011) 1 PLJR 568

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468

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High Courts15 Nov 2010Dismissed

Akhilesh Kumar Choubey Vs The State of Bihar and Others

Patna High Court · (2010) 11 PAT CK 0138

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High Courts15 Nov 2010

Jai Prakash Singh Vs The State of Bihar and Others

Patna High Court · (2011) 1 PLJR 523

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High Courts15 Nov 2010Allowed

Gorakh Nath Sharma Vs State of Bihar and Others

Patna High Court · (2010) 11 PAT CK 0111

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High Courts15 Nov 2010Allowed

Ru(sic) Kumari and Another Vs The State of Bihar and Another

Patna High Court · (2011) 1 PLJR 647

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 504

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High Courts15 Nov 2010Allowed

Basudeo Mahto Vs The State of Bihar

Patna High Court · (2011) 59 BLJR 2123

Criminal Procedure Code, 1973 (CrPC) — Section 173, 319, 482Penal Code, 1860 (IPC) — Section 120B, 302, 34

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