High Courts26 Nov 2010
Sidheshwar Paswan Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 24
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 963 of 2,661
High Courts26 Nov 2010Allowed
Rajeev Kumar Vs The State of Bihar and Umesh Paswan
Patna High Court · (2010) 11 PAT CK 0099
Penal Code, 1860 (IPC) — Section 323, 341, 379
High Courts26 Nov 2010
Ramayan Chaudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1795 : (2011) 2 PLJR 259
High Courts26 Nov 2010Allowed
Sarojani Devi Vs Sunil Kumar Sharma Sunil Kumar Sharma Vs Sarojani Devi
Patna High Court · (2010) 11 PAT CK 0036
High Courts26 Nov 2010
Chandra Bhusan Kishore and Others Vs Shri Parash Nath Singh and Others
Patna High Court · (2010) 11 PAT CK 0034
High Courts25 Nov 2010Allowed
Chandra Narain Rai and Rameshwar Rai Sons of Late Daroga Rai Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2144
High Courts25 Nov 2010Allowed
Raktu Das and Others Vs The State of Bihar and Jagarnath Das
Patna High Court · (2011) 59 BLJR 2132
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 245, 482Penal Code, 1860 (IPC) — Section 147, 379, 384
High Courts25 Nov 2010Allowed
Heman Rai Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2010) 11 PAT CK 0074
High Courts25 Nov 2010Dismissed
Krishna Deo Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2138
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482
High Courts25 Nov 2010Dismissed
Chailaha Goshala Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2139
High Courts25 Nov 2010Allowed
Ram Prit Singh, Mithilesh Kumar and Satendra Kumar Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2141
Arms Act, 1959 — Section 25(1B)A, 26, 35Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Nov 2010Dismissed
Bihar State Gazetted Officers Federation and Forensic Science Laboratory Gazetted Officers Association Vs The state of Bihar
Patna High Court · (2011) 59 BLJR 2130 : (2012) 2 PLJR 138
Constitution of India, 1950 — Article 14, 226
High Courts25 Nov 2010Dismissed
Awadhesh Kumar Tiwari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2171 : (2011) 2 PLJR 616
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14, 14(2), 16, 16(2), 17Constitution of India, 1950 — Article 226
High Courts25 Nov 2010Dismissed
Dinesh Sab @ Dinesh Prasad and Another Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 23
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Nov 2010Dismissed
The Life Insurance Corporation of India and Others Vs Manoj Kumar Mannu
Patna High Court · (2010) 11 PAT CK 0023
High Courts25 Nov 2010Dismissed
Arun Prabhat Sinha Vs The High Court of Judicature at Patna and Others
Patna High Court · (2010) 11 PAT CK 0008
High Courts24 Nov 2010
Saina Kumar Yadav Vs State of Bihar and. Ors.
Patna High Court · (2010) 11 PAT CK 0117
High Courts24 Nov 2010
Prabhat Kumar and Others Vs The State of Bihar and Others The Rajendra Agriculture University Vs Prabhat Kumar and Others
Patna High Court · (2011) 1 PLJR 794
High Courts24 Nov 2010Dismissed
Chunu Singh @ Ajay Singh Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0083
Penal Code, 1860 (IPC) — Section 302
High Courts24 Nov 2010Dismissed
Dharmendra Kumar and Nandey Paswan Vs The Union of India (UOI) and Others
Patna High Court · (2010) 11 PAT CK 0081