High Courts02 Dec 2010
The State of Bihar, Department of Excise and Prohibition Vs Central Board of Direct Taxes and Others
Patna High Court · (2010) 12 PAT CK 0053
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 962 of 2,661
High Courts02 Dec 2010Dismissed
Yugal Kishore Mahto Vs The State of Bihar and District Manager, State Food Corporation
Patna High Court · (2010) 58 BLJR 1637
Penal Code, 1860 (IPC) — Section 34, 409, 420
High Courts02 Dec 2010Dismissed
The State of Bihar Vs Ram Bilas Jha
Patna High Court · (2011) 59 BLJR 170
Penal Code, 1860 (IPC) — Section 395
High Courts02 Dec 2010Allowed
Shobh Layak Yadav, Kedar Yadav, Shri Kishun Yadav and Bhola Kanu Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1585
Penal Code, 1860 (IPC) — Section 396
High Courts01 Dec 2010Allowed
Devendra Kumar Gupta and Others Vs Kaushilya Devi and Others
Patna High Court · (2010) 12 PAT CK 0027
High Courts01 Dec 2010Allowed
Dwarika Yadav and Others Vs The State of Bihar
Patna High Court · (2010) 12 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 149, 302
High Courts01 Dec 2010
Tej Narayan Singh Vs The Vice-Chancellor, Veer Kunwar Singh University and Others
Patna High Court · (2011) 2 PLJR 142
High Courts30 Nov 2010Allowed
Arjundas Naraindas Construction Co. Vs The Union of India (UOI) and Others
Patna High Court · (2010) 1 PLJR 1047
Constitution of India, 1950 — Article 14
High Courts30 Nov 2010Allowed
Baldeo Chaudhary Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 131
Bihar Motor Vehicles Taxation Act, 1994 — Section 17, 17(1)
High Courts30 Nov 2010Dismissed
Shahnaz Harris Vs The State of Bihar
Patna High Court · (2010) 11 PAT CK 0100
High Courts30 Nov 2010Allowed
Basudeo Prasad and Another Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 951
Bihar Standards of Weights and Measures (Enforcement) Rules, 1988 — Rule 20, 20(1), 20(2)Constitution of India, 1950 — Article 309Standards of Weights and Measures (Enforcement) Act, 1985 — Section 72
High Courts30 Nov 2010Dismissed
Sunil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2010) 58 BLJR 1476 : (2011) 1 PLJR 686
Constitution of India, 1950 — Article 142, 21, 213, 226, 41
High Courts30 Nov 2010
Babu Ram Yadav Vs The State of Bihar Md. Abdul Haseeb Malick Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0022
High Courts29 Nov 2010
Pramod Bihari Asthana Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2151 : (2011) 1 PLJR 898
High Courts29 Nov 2010
S. Ezaj Hussain Vs Indian Hockey Federation and Others
Patna High Court · (2010) 11 PAT CK 0088
High Courts29 Nov 2010Dismissed
Tulsi Manjhi and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2162 : (2011) 2 PLJR 316
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(3), 15(1), 15(2), 15(3)Constitution of India, 1950 — Article 300A
High Courts29 Nov 2010Dismissed
Ajay Kumar Srivastava Vs High Court of Judicature at Patna and Others
Patna High Court · (2010) 11 PAT CK 0031
High Courts29 Nov 2010Allowed
Sarita Kumari Vs Respondent: The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 946
High Courts26 Nov 2010Allowed
The State of Bihar and Another Vs Ram Janam Singh
Patna High Court · (2010) 11 PAT CK 0129
High Courts26 Nov 2010Allowed
Smt. Radhika Devi and Another Vs Ajay Kumar Sharma and Others
Patna High Court · (2010) 11 PAT CK 0124