High Courts07 Dec 2010
Smt. Murahi Devi and Another Vs The State of Bihar and Another
Patna High Court · (2011) 2 PLJR 601
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 961 of 2,661
High Courts07 Dec 2010
Mithila Hanumant National College of Health and Physical Education Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 892
High Courts07 Dec 2010Dismissed
Preeti Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 135
High Courts07 Dec 2010
Sateshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 285
High Courts07 Dec 2010Allowed
Uday Kumar Mehta Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 477
High Courts07 Dec 2010Dismissed
Ram Bachan Tiwari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2418 : (2011) 2 PLJR 812
High Courts07 Dec 2010Dismissed
Zakia Khatoon Vs Hamida Khatoon and Others
Patna High Court · (2010) 12 PAT CK 0004
High Courts07 Dec 2010Dismissed
Mundrika Singh Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts06 Dec 2010
District Bar Association and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 823
High Courts03 Dec 2010
Jagdish Tiwary deceased and Others Vs Lalita Kuer deceased and Others
Patna High Court · (2010) 12 PAT CK 0067
High Courts03 Dec 2010
Dr. Himanshu Bhushan and Prof. Arjun Prasad Vs The T.M. Bhagalpur University and Others Dr. Ranjit Singh Gandhi Vs The Patna University, Patna and Others
Patna High Court · (2011) 1 PLJR 900
High Courts03 Dec 2010Allowed
Sri Umesh Prasad Vs Mehrunisa and Others
Patna High Court · (2011) 59 BLJR 398
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100
High Courts03 Dec 2010Dismissed
Smt. Sharda Devi and Others Vs Hriday Kumar and Others
Patna High Court · (2011) 59 BLJR 1590 : (2011) 3 PLJR 227
Specific Relief Act, 1963 — Section 19
High Courts03 Dec 2010Dismissed
State of Bihar Vs Narayan Gope and Others
Patna High Court · (2011) 59 BLJR 1540 : (2012) 3 PLJR 292
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 114, 119, 120B, 302, 34
High Courts03 Dec 2010Dismissed
Rameshwar Prasad and Om Prakash Vs Dharmnath Sah and Others
Patna High Court · (2010) 12 PAT CK 0037
High Courts03 Dec 2010Dismissed
Surya Narain Ram and Kundan Prasad Ram Vs Singheshwar Ram, Dilmohan Ram and Tarni Prasad Ram all Sons of Late Manshi Ram
Patna High Court · (2010) 12 PAT CK 0036
High Courts03 Dec 2010Allowed
Union of India (UOI) and Others Vs Shri Sudhir Kumar, Mr. Ashok Chaudhary, The State of Bihar and Mr. P.P. Sharma, The State of Jharkhand
Patna High Court · (2011) 59 BLJR 374
High Courts03 Dec 2010Allowed
Harendra Singh Vs The State of Bihar
Patna High Court · (2010) 12 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 311, 428Penal Code, 1860 (IPC) — Section 109, 302, 323, 324, 326
High Courts03 Dec 2010Dismissed
Bidyanand Singh Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0025
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 34(2), 35
High Courts03 Dec 2010
Brajesh Chandra Mishra Vs The Union of India (UOI) and Others
Patna High Court · (2011) 2 PLJR 660
Constitution of India, 1950 — Article 226