High Courts22 Dec 2010Dismissed
Md. Zahid @ Commando @ Md. Zahir Anjum Vs State of Bihar State of Bihar Vs Md. Zahid @ Commando @ Md. Zahir Anjum
Patna High Court · (2010) 12 PAT CK 0024
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 959 of 2,661
High Courts22 Dec 2010Dismissed
State of Bihar Vs Pandey and Company Builders Pvt. Ltd.
Patna High Court · AIR 2011 Patna 51 : (2011) 2 ARBLR 268 : (2011) 59 BLJR 2031 : (2011) 2 PLJR 1
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 37(1)
High Courts21 Dec 2010Allowed
Kishleshwar Upadhyay, Arun Upadhyay, Both, Lillabati Devi and Ramakant Upadhyay Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1690 : (2011) 2 PLJR 19
Criminal Procedure Code, 1973 (CrPC) — Section 391Evidence Act, 1872 — Section 113(B)Penal Code, 1860 (IPC) — Section 201, 304(B)
High Courts21 Dec 2010Dismissed
Md. Aftab Hussain @ Raja Vs The State of Bihar and Abad Mohamad
Patna High Court · (2010) 12 PAT CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 385, 386
High Courts21 Dec 2010Dismissed
Kanti Prasad Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others
Patna High Court · (2010) 12 PAT CK 0039
High Courts21 Dec 2010Allowed
Kaushal Kumar Verma Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 162 : (2013) 1 PLJR 756
High Courts20 Dec 2010Dismissed
Ram Nath Prasad and Haricharan Mahto and Another Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2153 : (2010) 1 PLJR 1032
Constitution of India, 1950 — Article 14
High Courts20 Dec 2010
Maksudan Paswan @ Madhusudan Paswan Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0070
High Courts20 Dec 2010Dismissed
Rakesh Pandey, Chairman, PACS Vs The Bihar State Election Authority and Others
Patna High Court · (2011) 59 BLJR 2150 : (2011) 1 PLJR 828
High Courts20 Dec 2010Allowed
Surendra Prasad, Power Grid Corporation of India Ltd. and Rajib Kumar Gupta @ Ghanshyam @ Rajib Ranjan Raj Vs The State of Bihar and Dr. Vishwanath Gupta
Patna High Court · (2010) 12 PAT CK 0052
High Courts19 Dec 2010
Neelam Kumari Sinha Vs Shree Prashant Kumar
Patna High Court · (2010) 12 PAT CK 0015
High Courts16 Dec 2010Dismissed
Sail Kumari Devi Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1034
High Courts16 Dec 2010
Shams Nawed Vs Vaishali Kshetriya Gramin Bank and Others
Patna High Court · (2011) 59 BLJR 1607 : (2011) 1 PLJR 689
Vaishali Kshetriya Gramin Bank (Staff) Service Regulation, 1980 — Regulation 30(1)
High Courts16 Dec 2010Dismissed
Kunj Bihari Pandey Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 235
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32
High Courts15 Dec 2010Allowed
Samiruddin @ Md. Samiruddin, Salahuddin, Shamsul and Tamizuddin Vs The State of Bihar and Noorbano
Patna High Court · (2010) 12 PAT CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 498A
High Courts15 Dec 2010Dismissed
Surendra Yadav @ Shailendra Prasad Vs The State Of Bihar The State of Bihar Vs Surendra Yadav @ Shailendra Prasad
Patna High Court · (2010) 12 PAT CK 0050
High Courts15 Dec 2010
Mritunjay Kumar Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 59 BLJR 1243 : (2011) 1 PLJR 905
Constitution of India, 1950 — Article 226
High Courts15 Dec 2010Dismissed
Kedar Mishra Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0031
High Courts15 Dec 2010Dismissed
Bank of India Vs The State of Bihar and Another
Patna High Court · (2010) 12 PAT CK 0017
High Courts14 Dec 2010Dismissed
Kunti Devi Tiwary Vs The Union of India (UOI)
Patna High Court · (2010) 12 PAT CK 0032