High Courts04 Jan 2011Allowed
Smt. Krishna Dey and Another Vs Smt. Sarita Dokania and Another
Patna High Court · (2011) 01 PAT CK 0093
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 958 of 2,661
High Courts04 Jan 2011Allowed
Kiran Traders and Suppliers Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0076
High Courts04 Jan 2011Allowed
Prithviraj Singh Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0062
High Courts04 Jan 2011Dismissed
Bihar State Co-operative Land Development Bank Limited and Another Vs Union of India (UOI) and Others
Patna High Court · (2011) 129 FLR 540 : (2011) LLR 624 : (2011) 1 PLJR 841
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17, 17(1), 7A, 7I
High Courts04 Jan 2011Allowed
Arrah Sasaram Light Railway Company Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 685
Bihar Panchayat Raj Act, 2006 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 145Land Acquisition Act, 1894 — Section 44(A)
High Courts04 Jan 2011
Dharam Kant Jha Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 835
High Courts04 Jan 2011
Kusheshwar Ravidas and Others Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 648
High Courts04 Jan 2011Allowed
Ramesh Shankar Pandey Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 692
High Courts04 Jan 2011
Rajiv Kumar Agarwal and Middleton Row Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 368
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts03 Jan 2011
Dr. Onkareshwar Prasad, Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 948
Bihar Medical Attendance Rules, 1947 — Rule 26
High Courts03 Jan 2011
Upendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1852 : (2011) 2 PLJR 281
High Courts03 Jan 2011Dismissed
Rajendra Chauhan Vs The State of Bihar
Patna High Court · (2011) 2 PLJR 974
Criminal Procedure Code, 1973 (CrPC) — Section 161, 360Penal Code, 1860 (IPC) — Section 34, 341, 379, 384, 392
High Courts03 Jan 2011Allowed
Ran Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 653
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3), 2, 32
High Courts22 Dec 2010Dismissed
Dinesh Sharma (Ex-Nayak Honorary Havildar) Vs The Union of India (UOI) and Others
Patna High Court · (2010) 12 PAT CK 0076
Constitution Of India, 1950 — Article 226, 323A, 323A2(d), 323A3(d), 323B2(d), 323B3(d)Army Act, 1950 — Section 18Armed Forces Tribunal Act, 2007 — Section 3(o), 14, 14(2), 30, 31, 33, 34
High Courts22 Dec 2010Dismissed
Indupari Devi Vs Union of India (UOI) and Others
Patna High Court · (2010) 12 PAT CK 0065
High Courts22 Dec 2010Allowed
Shiv Shankar Sao @ Khatai Sao Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 380
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420
High Courts22 Dec 2010Dismissed
Union of India (UOI) Vs The Central Administrative Tribunal Patna Bench and Others
Patna High Court · (2010) 12 PAT CK 0062
High Courts22 Dec 2010Allowed
Harishankar Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0058
High Courts22 Dec 2010Dismissed
Braj Mohan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1610 : (2011) 1 PLJR 901
Constitution of India, 1950 — Article 226
High Courts22 Dec 2010Allowed
Dwarika Yadav and Others Vs The State of Bihar
Patna High Court · (2010) 12 PAT CK 0048