High Courts05 Jan 2011Dismissed
Ramesh Kumar Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0133
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 957 of 2,661
High Courts05 Jan 2011
Bihar State Hydro Electric Power Corporation Vs Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 3370 : (2011) 3 PLJR 75
Bihar Reorganisation Act, 2000 — Section 65(1), 65(2)Constitution of India, 1950 — Article 226
High Courts05 Jan 2011
Institution of Public Character Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1848 : (2011) 2 PLJR 147
Bengal Ferries Act, 1885 — Section 5, 6Wild Life (Protection) Act, 1972 — Section 27, 27(1)
High Courts05 Jan 2011Allowed
Amarendra Kumar Vs Smt. Anjali Devi.
Patna High Court · (2011) 01 PAT CK 0116
High Courts05 Jan 2011Dismissed
Santosh Kr. Ranka Vs The Food Corporation of India
Patna High Court · (2011) 01 PAT CK 0115
High Courts05 Jan 2011Allowed
Sunil Kumar Garodia @ Sunil Garodia Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0112
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Bibi Jubeda Khatoon and Others Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0091
High Courts05 Jan 2011Allowed
Haribole Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0075
Penal Code, 1860 (IPC) — Section 302, 35
High Courts05 Jan 2011
Bihar State Housing Board and Others Vs Ashok Kumar Sen
Patna High Court · (2011) 01 PAT CK 0074
High Courts05 Jan 2011Dismissed
Ramjee Das Vs Rajendra Rai and Others
Patna High Court · (2011) 01 PAT CK 0061
High Courts05 Jan 2011Allowed
Shailendra Prasad Srivastava Vs Baidya Nath Prasad Verma
Patna High Court · (2011) 01 PAT CK 0059
Evidence Act, 1872 — Section 50
High Courts05 Jan 2011
Prakash Chandra Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 638
High Courts05 Jan 2011Allowed
Dr. Sant Choudhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3383 : (2011) 3 PLJR 63
High Courts05 Jan 2011Allowed
Md. Maqbool Akhtar and Others Vs The Union of India and Others
Patna High Court · (2011) 4 PLJR 164
High Courts04 Jan 2011Allowed
Shyam Chandra Sharma Vs Bihar State Electricity Board and Others
Patna High Court · (2011) 01 PAT CK 0160
High Courts04 Jan 2011Allowed
Akhileshwar Prasad Thakur Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0146
High Courts04 Jan 2011Allowed
Laxami Prasad Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 276
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Allowed
Bhism Prasad Yadav Vs State of Bihar
Patna High Court · (2011) 01 PAT CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 235, 313Penal Code, 1860 (IPC) — Section 120(B), 201, 302, 406
High Courts04 Jan 2011Allowed
Smt. Lalita devi Vs Smt. Narmada devi and Another
Patna High Court · (2011) 01 PAT CK 0102
High Courts04 Jan 2011Allowed
Neelam Devi and Another Vs Devendra Kumar Mandal
Patna High Court · (2011) 01 PAT CK 0099