High Courts17 Jan 2011
Dr. Arun Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 451
Civil Services (Classification, Control and Appeal) Rules — Rule 49(1), 55(A)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 955 of 2,661
High Courts14 Jan 2011Allowed
Rakesh Chandra Malhotra Vs The State of Bihar and Sujeet Kumar Sinha
Patna High Court · (2011) 59 BLJR 2189
Penal Code, 1860 (IPC) — Section 406, 420
High Courts14 Jan 2011
Smt. Sundari devi Vs Deo Narayan Prasad
Patna High Court · (2011) 01 PAT CK 0050
High Courts13 Jan 2011Allowed
Sitaram Gond Vs The State of Bihar and Chandrika Gond
Patna High Court · (2011) 59 BLJR 2204
Criminal Procedure Code, 1973 (CrPC) — Section 203, 482
High Courts13 Jan 2011Dismissed
Lalan Kumar Chaudhary Vs The Bhojpur Rohtas Gramin Bank
Patna High Court · (2011) 01 PAT CK 0108
High Courts13 Jan 2011Dismissed
Nirmala Devi and Others Vs The State of Bihar and Ram Narayan Singh Yadav
Patna High Court · (2011) 59 BLJR 2227
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts13 Jan 2011Allowed
Praduman Sao and Nand Kishore Prasad Sao Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0095
High Courts13 Jan 2011Allowed
Satrughan Saha Vs The State of Bihar and The Block Development Officer
Patna High Court · (2011) 01 PAT CK 0072
High Courts13 Jan 2011Allowed
Madhav Roy Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0051
High Courts13 Jan 2011Dismissed
State of Bihar Vs Bimala Devi
Patna High Court · (2011) 59 BLJR 2195
Land Acquisition Act, 1894 — Section 18
High Courts13 Jan 2011
Sri Hasmat Rai Burman Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 2699 : (2011) 130 FLR 578 : (2011) 2 PLJR 1118
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 20(2), 20(3), 20(6)
High Courts13 Jan 2011
Mamta Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0014
High Courts13 Jan 2011Dismissed
Narsingh Prasad Yadav @ Narsingh and Another Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1855 : (2011) 2 PLJR 301
Limitation Act, 1963 — Section 29, 29(2), 5, 7
High Courts12 Jan 2011
Bihar State Credit and Investment Corporation Ltd. and Others Vs Rajendra Singh and Another
Patna High Court · (2011) 59 BLJR 2667 : (2011) 2 PLJR 1047
High Courts12 Jan 2011
Sanjay Kumar Sah Vs Bhupendra Narayan Mandal University and Others
Patna High Court · (2011) 59 BLJR 2488 : (2011) 2 PLJR 690
High Courts12 Jan 2011Dismissed
The State of Bihar Vs Anil Singh, Mathura Singh and Bigan Singh
Patna High Court · (2011) 59 BLJR 2232
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 106, 302, 307, 34, 364
High Courts12 Jan 2011Allowed
Sonalal Sahni @ Sona Sahni Vs State of Bihar
Patna High Court · (2011) 1 PLJR 1061
Criminal Procedure Code, 1973 (CrPC) — Section 170, 170(2), 173(2)
High Courts12 Jan 2011Allowed
Bhagwati Bhandar and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2230 : (2011) 41 VST 219
Bihar Value Added Tax Act, 2005 — Section 32(1), 52(2)Constitution of India, 1950 — Article 226
High Courts12 Jan 2011
Janardan Prasad Agrawal Vs The State of Bihar and Others
Patna High Court · (2011) 01 PAT CK 0032