High Courts14 Dec 2010Allowed
National Thermal Power Corporation Ltd. (A Government of India Enterprise) Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 960 of 2,661
High Courts13 Dec 2010
Akhaury Dadan Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 724
Constitution of India, 1950 — Article 308
High Courts13 Dec 2010Dismissed
Randhir Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 788
High Courts13 Dec 2010Dismissed
Noor Fatma and Others Vs Sri Anand Bhandari and Others
Patna High Court · (2010) 12 PAT CK 0029
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 2010Allowed
State of Bihar Vs Janak District Education Officer Singh
Patna High Court · (2010) 12 PAT CK 0028
High Courts13 Dec 2010Allowed
Biplaw Kumar Saha, Sita Ram Prasad and Domni Devi @ Savitri Devi Vs The State of Bihar and Mrs. Mamta Kumari (Suman) @ Mr. Mamta Kumari
Patna High Court · (2011) 59 BLJR 168 : (2011) 1 PLJR 909
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts13 Dec 2010Allowed
Mehru Nisha Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0021
High Courts13 Dec 2010Allowed
Shambhu Prasad Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0014
High Courts13 Dec 2010Allowed
Dinesh Sahni and Others Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0010
High Courts13 Dec 2010Dismissed
I.N.T.U.C. Bhagalpur District Council and Another Vs The Union of India (UOI) and Others
Patna High Court · (2010) 12 PAT CK 0001
High Courts10 Dec 2010Allowed
Rabindra Prasad Gupta Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0071
High Courts09 Dec 2010Allowed
Sri Yogendra Prasad Sinha and Another Vs Sri Girdhar Pd. Sinha and Others
Patna High Court · (2010) 12 PAT CK 0075
High Courts09 Dec 2010
Ram Sharan Sinha Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 72
High Courts09 Dec 2010
Dr. Zakir Hussain Primary Teachers Education College and Dr. Nazar Imam Vs The State of Bihar and Others
Patna High Court · (2010) 12 PAT CK 0035
High Courts09 Dec 2010Allowed
Janardan Singh and Others Vs The State of Bihar and Another
Patna High Court · (2010) 12 PAT CK 0020
High Courts08 Dec 2010Allowed
Mrityunjay Kumar and Others Vs Ram Nandan Rai and Others
Patna High Court · (2010) 12 PAT CK 0060
High Courts08 Dec 2010
Dr. Ravi Bhushan Sharma Vs The State of Bihar and Others
Patna High Court · (2010) 1 PLJR 1046
High Courts08 Dec 2010
Bihar State Co-Operative Milk Producers Federation Ltd. and Another Vs State of Bihar and Another
Patna High Court · (2011) 130 FLR 259
Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts08 Dec 2010
Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 134
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 2, 4Bihar Pension Rules, 1950 — Rule 43
High Courts07 Dec 2010Dismissed
Union of India (UOI) and Others Vs Sanjhali Murmur
Patna High Court · (2011) 59 BLJR 166