High Courts15 Nov 2010
Chandra Kala Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2126
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 966 of 2,661
High Courts15 Nov 2010
Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 519
High Courts15 Nov 2010Dismissed
Smt. Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0044
High Courts15 Nov 2010
Ashish Kumar Sinha Vs Rajendra Agri. University and Others
Patna High Court · (2011) 2 PLJR 129
Bihar Agriculture University Act, 1987 — Section 25
High Courts10 Nov 2010Allowed
Devanand San and Others Vs The State of Bihar and Others
Patna High Court · (2011) 1 PLJR 558
High Courts10 Nov 2010
Dr. (Mrs.) Neelam Kumari @ Neelam Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1217 : (2011) 1 PLJR 790
Bihar Agricultural University (Amendment) Act, 2010 — Section 1(3), 46(4)Bihar Agriculture University Act, 1987 — Section 3(1)
High Courts10 Nov 2010Allowed
Jang Bahadur Ram @ Sukhdeo Das Vs The State of Bihar and Another
Patna High Court · (2011) 3 PLJR 156
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
High Courts10 Nov 2010
Brajnandan Singh Vs The State of Bihar and Anil Kumar Singh
Patna High Court · (2010) 11 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts10 Nov 2010
Binod Kumar Agrawal Vs The State of Bihar and Rajendra Singh
Patna High Court · (2010) 11 PAT CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 468
High Courts10 Nov 2010
Mira Devi @ Mintu Vs The State of Bihar and Ram Anuj Kumar
Patna High Court · (2010) 11 PAT CK 0016
Penal Code, 1860 (IPC) — Section 323, 380
High Courts10 Nov 2010Allowed
Bhola Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1628 : (2011) 2 PLJR 94
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3), 32
High Courts09 Nov 2010
Md. Ekhlaque Alam Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 269
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Nov 2010
Kailash Singh and Tuntun Singh Vs The State of Bihar and Chandrika Prasad Singh
Patna High Court · (2010) 11 PAT CK 0115
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Nov 2010
Sudershan Prasad Vs The Patna Municipal Corporation and Others
Patna High Court · (2010) 11 PAT CK 0096
Constitution of India, 1950 — Article 14, 23
High Courts09 Nov 2010
Umesh Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2010) 11 PAT CK 0095
High Courts09 Nov 2010
Syed Kazim Ali, Late Nawab S. Abbas Ali Saheb Vs The State of Bihar and Qasier Feroz Alam
Patna High Court · (2010) 11 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 420
High Courts09 Nov 2010
Chandrawati Devi and Sanmukh Sao Vs The State of Bihar and Ranglal Sao
Patna High Court · (2010) 11 PAT CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 468, 471
High Courts09 Nov 2010
Ram Babu Singh Vs The Patna Municipal Corporation and Others
Patna High Court · (2010) 11 PAT CK 0071
Constitution of India, 1950 — Article 14, 23
High Courts09 Nov 2010Dismissed
Mishri Lall Rai Vs Chandeshwar Rai and Others
Patna High Court · (2010) 11 PAT CK 0070
High Courts09 Nov 2010
Janki Sharan Mahto Vs The State of Bihar, Krishna Prasad
Patna High Court · (2010) 11 PAT CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 239, 482