High Courts18 Apr 2011Dismissed
Ram Lagan Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0056
Penal Code, 1860 (IPC) — Section 307, 323, 448
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 935 of 2,661
High Courts18 Apr 2011Dismissed
Bechan Mian Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0043
Penal Code, 1860 (IPC) — Section 376, 448
High Courts18 Apr 2011
Ram Nath Singh, Sidhnath Singh @ Bhudai Singh, Ram Chander Singh and Anil Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0041
Penal Code, 1860 (IPC) — Section 144, 307, 341
High Courts18 Apr 2011Allowed
Muneshwar Singh and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0040
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts18 Apr 2011Allowed
Subir Kumar Sengupta Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0036
Land Acquisition Act, 1894 — Section 23, 4, 6
High Courts18 Apr 2011Allowed
Shiva Kumar Ram @ Sheo Kumar Harizan and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0028
Penal Code, 1860 (IPC) — Section 34, 436
High Courts18 Apr 2011Dismissed
Naresh Mandal @ Narva and Radhey Shyam Sharma @ Manganiya Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0015
Penal Code, 1860 (IPC) — Section 366, 376
High Courts18 Apr 2011Dismissed
Rajiv Ranjan and Others Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 283
Constitution of India, 1950 — Article 14, 19(1), 19(6)
High Courts18 Apr 2011Allowed
Abdul Salam and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0012
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts18 Apr 2011
Ashish Kr. Jha Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 99
Constitution of India, 1950 — Article 226
High Courts15 Apr 2011Disposed Off
Md. Mahfooz Alam Vs Bihar State Sunni Waqf Board
Patna High Court · (2015) 1 BBCJ 172
High Courts15 Apr 2011Allowed
Md. Mansoor, Md. Saquib, Sharifan and Bibi Jahano @ Bibi Janano Vs The State of Bihar and Shahina Naaz
Patna High Court · (2011) 04 PAT CK 0239
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts15 Apr 2011Allowed
Sunil kumar @ Sunil Kumar Kandhway Vs The State of Bihar and Arjun Prasad
Patna High Court · (2011) 3 PLJR 10
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 341, 342
High Courts15 Apr 2011Allowed
Raj Pati Devi Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 306
High Courts15 Apr 2011Allowed
Lachhman Das Nirmal Kumar Pvt. Ltd. Vs Central Bank of India and Others
Patna High Court · (2011) 04 PAT CK 0202
High Courts15 Apr 2011Allowed
Gajendra Prasad Singh @ Gaya Rai and Others Vs The State of Bihar and Dayanand Rai
Patna High Court · (2012) 1 PLJR 303
Penal Code, 1860 (IPC) — Section 144, 148, 149, 323, 342
High Courts15 Apr 2011Dismissed
Janak Prasad and Others Vs The State of Late Shibu Mahato and Others
Patna High Court · (2011) 04 PAT CK 0153
High Courts15 Apr 2011Allowed
Sidharath @ Sidharath Kumar Jha and Others Vs The State of Bihar and Dilip Kumar Mishra
Patna High Court · (2011) 3 PLJR 90
Penal Code, 1860 (IPC) — Section 327, 34, 406, 420, 504
High Courts13 Apr 2011
Md. Zabihullah Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2660 : (2011) 2 PLJR 1039
High Courts13 Apr 2011Dismissed
Faiyaz Ahmad Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2642 : (2011) 2 PLJR 1006
Bihar State Universities Act, 1976 — Section 9(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 91Prevention of Corruption Act, 1988 — Section 2