High Courts19 Apr 2011Allowed
Ajay Kumar Tiwari Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0016
Penal Code, 1860 (IPC) — Section 366
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 934 of 2,661
High Courts19 Apr 2011Dismissed
Sheo Lakhan Ram Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0011
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts18 Apr 2011Dismissed
The Bihar State Electricity Board Vs Ashwini Kumar Gupta
Patna High Court · (2017) 1 PLJR 48
High Courts18 Apr 2011Dismissed
Om Prakash Pandit Vs Uma Devi and Others
Patna High Court · (2011) 59 BLJR 2641 : (2011) 2 PLJR 985
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts18 Apr 2011Dismissed
Krishna Ram Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0252
Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
High Courts18 Apr 2011Dismissed
Baiju Paswan Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0225
Penal Code, 1860 (IPC) — Section 376, 511
High Courts18 Apr 2011Allowed
Arbind Kumar Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0198
Penal Code, 1860 (IPC) — Section 307
High Courts18 Apr 2011Allowed
Ram Prit Jamadar @ Ram Prit Beldar Vs The State of Bihar
Patna High Court · (2011) 3 Crimes 711
Penal Code, 1860 (IPC) — Section 395
High Courts18 Apr 2011Allowed
Gokhul Sah Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0166
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23
High Courts18 Apr 2011Allowed
Prabhunath Bin Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0162
Penal Code, 1860 (IPC) — Section 395
High Courts18 Apr 2011Allowed
Jitendar Tiwari, Satyendar Tiwari, Bajrangi Tiwari and Kameshwar Chaudhary Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts18 Apr 2011Allowed
Kapileshwar Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0146
Essential Commodities Act, 1955 — Section 7
High Courts18 Apr 2011Allowed
Qayum Mian Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0145
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 511
High Courts18 Apr 2011Allowed
Kailash Yadav, Rohit Yadav, Yogendra Yadav and Bipin Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0144
Criminal Procedure Code, 1973 (CrPC) — Section 145, 319Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts18 Apr 2011Dismissed
P.K. Sahay Vs The Union of India (UOI) and Others
Patna High Court · (2011) 04 PAT CK 0141
High Courts18 Apr 2011Allowed
Chandrawati Devi Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0140
Penal Code, 1860 (IPC) — Section 363
High Courts18 Apr 2011Allowed
Nazim @ M.P., Md. Sultan and Jainuddin Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0080
Penal Code, 1860 (IPC) — Section 366, 366A
High Courts18 Apr 2011Allowed
Petar Sahni Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0079
Penal Code, 1860 (IPC) — Section 395
High Courts18 Apr 2011Allowed
Rajneesh Sudhakar Mishra Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0072
High Courts18 Apr 2011Allowed
Gauri Kant Pathak Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0057