High Courts21 Apr 2011Allowed
Ram Jatan Rai Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0167
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 932 of 2,661
High Courts21 Apr 2011Allowed
Samiruddin @ Somu and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0129
Penal Code, 1860 (IPC) — Section 147, 323, 379
High Courts21 Apr 2011Allowed
Satya Narayan Burnawal Vs Smt. Subhadra Devi and Others
Patna High Court · (2011) 04 PAT CK 0109
High Courts21 Apr 2011Allowed
Dina Chauhan, Kamla Chauhan and Pyare Chauhan Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304, 323, 324, 34
High Courts21 Apr 2011Dismissed
Ishwari Sakhari Grih Nirman Samiti and Others Vs Registrar, Co-Operative Societies and Others
Patna High Court · (2011) 04 PAT CK 0065
High Courts21 Apr 2011Dismissed
Bhup Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3328 : (2011) 3 PLJR 150
High Courts21 Apr 2011Allowed
Pramod Narayan Jha and Hira Nand Jha Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0042
Penal Code, 1860 (IPC) — Section 148, 307, 324
High Courts21 Apr 2011Allowed
Manoj Kumar Singh, Binod Kumar Singh, Sunil Kumar Singh, All Sons of Late Suresh Prasad Singh and Shital Basanti Singh Vs The State of Bihar and Pramod Narayan Poddar
Patna High Court · (2011) 04 PAT CK 0033
Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts21 Apr 2011
Shailesh Kumar Ojha Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 106
High Courts21 Apr 2011
Dr. Ram Bilas Singh Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0019
High Courts21 Apr 2011Dismissed
Md. Arshad Hussain Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 169
High Courts21 Apr 2011Allowed
Taslim Mian and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0008
Penal Code, 1860 (IPC) — Section 147, 323, 324, 380, 436
High Courts21 Apr 2011Allowed
Sheo Bhajan Prasad Diwakar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 476
High Courts20 Apr 2011Allowed
The Union of India and Others Vs Sri Suni Lal Besara No. 4256609(M), Havildar (Clerk)
Patna High Court · (2011) 3 PLJR 664
Army Act, 1950 — Section 162, 39, 53, 63, 71Constitution of India, 1950 — Article 311
High Courts20 Apr 2011Allowed
Dr. Lakshmi Roy Vs State of Bihar and Shashi Kant Ranjan
Patna High Court · (2011) 04 PAT CK 0186
High Courts20 Apr 2011Allowed
Usha Devi, Ramrup Choudhary and Mahesh Choudhary Vs State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0130
Bihar Tenancy (Amendment) Act, 1993 — Section 23(4)Bihar Tenancy Rules, 1886 — Rule 4, 5Constitution of India, 1950 — Article 14, 19(1)
High Courts20 Apr 2011Allowed
Sridhar Prasad Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0035
High Courts19 Apr 2011
Chandra Mohan Sharma Vs The Bihar State Electricity
Patna High Court · (2011) 59 BLJR 3329 : (2011) 3 PLJR 148
Electricity Act, 2003 — Section 43(3)
High Courts19 Apr 2011Allowed
Jai Prakash Bhagat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0257
Essential Commodities Act, 1955 — Section 7
High Courts19 Apr 2011Dismissed
Raj Kumar Rai Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0256
Penal Code, 1860 (IPC) — Section 327, 436