High Courts19 Apr 2011Dismissed
Rama Shankar Rai and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0255
Penal Code, 1860 (IPC) — Section 148, 307, 323, 324
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 933 of 2,661
High Courts19 Apr 2011Allowed
Lakhi Chand Shahi, Sheo Chandra Shahi, Sukhdeo Shahi and Sukhdeo Das Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0254
Penal Code, 1860 (IPC) — Section 201, 302, 34, 511
High Courts19 Apr 2011Dismissed
Jai Prakash Jha and Brahmdeo Sangahi Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0253
Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts19 Apr 2011Dismissed
Ram Nandan Singh, Abhay Singh and Vijay Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0236
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts19 Apr 2011Dismissed
Bijendra Kumar Gupta Vs Birendra Kumar Gupta
Patna High Court · (2011) 04 PAT CK 0231
High Courts19 Apr 2011Allowed
Nand Kishore Tiwary and Sheo Shankar Singh Vs The State of Bihar and Shri Ram Singh Singh
Patna High Court · (2011) 04 PAT CK 0221
Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts19 Apr 2011Dismissed
Gopal Mandal Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0219
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22
High Courts19 Apr 2011Allowed
Shivjee Singh and Shail Kumari Devi Vs The State of Bihar, Ram Babu Singh, Sita Devi and Anil Kumar Sinha
Patna High Court · (2011) 04 PAT CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Apr 2011
Reena Gupta @ Aaisha Prabeen and Wasim Ahmad Vs The State of Bihar and Vikash Kumar
Patna High Court · (2011) 04 PAT CK 0216
Penal Code, 1860 (IPC) — Section 406, 420, 479, 495, 504
High Courts19 Apr 2011Dismissed
Sri Vijay Kumar and Shiv Bachan Bhagat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0205
Land Acquisition Act, 1894 — Section 18, 4(1), 6, 9
High Courts19 Apr 2011Allowed
Anand Kant Tiwari Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0185
Penal Code, 1860 (IPC) — Section 395
High Courts19 Apr 2011Allowed
Prithivi Lal Deo and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0164
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
High Courts19 Apr 2011Allowed
Jawahar Bhagat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0137
Penal Code, 1860 (IPC) — Section 326, 427
High Courts19 Apr 2011Allowed
Doman Bhagat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0136
Penal Code, 1860 (IPC) — Section 307, 324
High Courts19 Apr 2011Allowed
Baban Ram, Ramdeo Ram and Ramanand Ram Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0133
Penal Code, 1860 (IPC) — Section 392
High Courts19 Apr 2011Dismissed
Akshaibar Parbat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0132
Penal Code, 1860 (IPC) — Section 307, 323
High Courts19 Apr 2011Allowed
Jagdish Prasad Gupta Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0111
Essential Commodities Act, 1955 — Section 7
High Courts19 Apr 2011Allowed
Bijoy Bahadur Singh, Sheo Pujan Singh and Ramu Singh @ Rama Shankar Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0051
Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts19 Apr 2011Allowed
Ram Sewak Yadav, Ram Nandan Yadav and Deoki Yadav Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0047
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 34
High Courts19 Apr 2011Dismissed
Shyam Sundar Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0044
Penal Code, 1860 (IPC) — Section 323, 347, 364