High Courts13 Apr 2011Allowed
Commissioner of Income Tax and Another Vs Saran Holdings (P) Ltd.
Patna High Court · (2011) 241 CTR 527 : (2012) 341 ITR 573
Income Tax Act, 1961 — Section 22, 260A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 936 of 2,661
High Courts13 Apr 2011Allowed
Rekha Sharma Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 2680 : (2011) 2 PLJR 1101
Criminal Procedure Code, 1973 (CrPC) — Section 438(2), 439(2)Penal Code, 1860 (IPC) — Section 307, 323, 334, 34, 341
High Courts13 Apr 2011Dismissed
M/s Chirag Agency Vs The State of Bihar
Patna High Court · (2011) 3 PLJR 752 : (2013) 58 VST 304
Bihar Value Added Tax Act, 2005 — Section 32, 32(1), 79, 79(1)Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 260A
High Courts13 Apr 2011Allowed
Mamta Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2688 : (2011) 2 PLJR 1108
Bihar Panchayat Election Rules, 2006 — Rule 116Constitution of India, 1950 — Article 15(4), 16(4), 243(D), 243(T), 332
High Courts11 Apr 2011Dismissed
Shamshuddin and Others Vs State of Bihar
Patna High Court · (2011) 59 BLJR 3315 : (2011) CriLJ 4521 : (2011) 3 PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 320, 320(2), 320(6)Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts08 Apr 2011Allowed
Neelam Kuer Vs State of Bihar
Patna High Court · (2011) 3 Crimes 698
Penal Code, 1860 (IPC) — Section 324
High Courts08 Apr 2011Allowed
Keshwar Mahto, Surendra Prasad, Birendra Mahto and Chameli Devi Vs State of Bihar
Patna High Court · (2011) 04 PAT CK 0230
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Apr 2011Allowed
Devendra Prasad Chaurasia and Others Vs State of Bihar
Patna High Court · (2011) 3 Crimes 695
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323
High Courts07 Apr 2011
Kapil Muni Rai Vs The State of Bihar and Another
Patna High Court · (2012) 1 PLJR 611
Bihar Special Courts Act, 2009 — Section 13Bihar Special Courts Rules, 2010 — Rule 3(2)Constitution of India, 1950 — Article 14
High Courts07 Apr 2011Allowed
Dr. Madan Mohan Dubey Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2625 : (2011) 2 PLJR 920
Bihar Service Code, 1952 — Rule 97Pension Rules — Rule 43
High Courts07 Apr 2011Dismissed
Arun Ravidas Vs The State of Bihar and Others
Patna High Court · (2011) 04 PAT CK 0293
High Courts07 Apr 2011Dismissed
Azra Parween Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2658 : (2011) 2 PLJR 1038
High Courts07 Apr 2011
State Bank of India Vs CIT and Another
Patna High Court · (2011) 04 PAT CK 0287
High Courts07 Apr 2011Allowed
Ram Charan Mehta Vs State of Bihar
Patna High Court · (2011) 3 Crimes 714
Essential Commodities Act, 1955 — Section 7
High Courts07 Apr 2011Allowed
Shashi Shekhar Prasad Singh, Anil Kumar Singh, Ganga Bishnu Singh and Asheshwar Prasad Singh Vs State of Bihar
Patna High Court · (2011) 04 PAT CK 0229
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(6)Penal Code, 1860 (IPC) — Section 148, 323, 324
High Courts07 Apr 2011
Lakhan Singh, Adya Singh and Vidya Singh, all Sons of late Jagdeo Singh Vs The State of Bihar and Badri Singh
Patna High Court · (2011) 04 PAT CK 0200
Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts07 Apr 2011Dismissed
Janak Mahto and Manak Mahto Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0193
Penal Code, 1860 (IPC) — Section 307, 323
High Courts07 Apr 2011Allowed
Ashok Gaund and Sumeshwar Barhai Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0154
Penal Code, 1860 (IPC) — Section 304, 323
High Courts07 Apr 2011
Jai Kumar Mahto Vs The State of Bihar and Ram Gulam Mahto
Patna High Court · (2012) 1 RCR(Criminal) 691
High Courts07 Apr 2011Allowed
Tirath Nath Verma and Others Vs The State of Bihar and Minu Devi @ Nitu
Patna High Court · (2011) 3 DMC 871
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 364, 498A