High Courts05 Apr 2011Dismissed
Bihar State Electicity Board and Others Vs Ram Ayodhya Singh
Patna High Court · (2011) 59 BLJR 1140 : (2011) 3 PLJR 137
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 16, 23, 8
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 938 of 2,661
High Courts05 Apr 2011Dismissed
Dr. Om Prakash Singh and Others Vs Dr. Bimal Prasad Singh
Patna High Court · (2011) 04 PAT CK 0201
High Courts05 Apr 2011
Rajendra Ram and Kameshwar Ram Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1924
Penal Code, 1860 (IPC) — Section 34, 429, 436
High Courts05 Apr 2011Allowed
Girija Dusadh Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1919
Penal Code, 1860 (IPC) — Section 307, 323, 326
High Courts05 Apr 2011Dismissed
Manager Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1915
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 109, 147, 149, 302, 325
High Courts05 Apr 2011Allowed
Shyam Yadav and Luren Yadav Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1917
Penal Code, 1860 (IPC) — Section 323, 324
High Courts05 Apr 2011Allowed
Bhumesh @ Bhumeshwari Mehta Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1923
Penal Code, 1860 (IPC) — Section 364
High Courts05 Apr 2011Allowed
Nagina Bind Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1921
Penal Code, 1860 (IPC) — Section 323
High Courts05 Apr 2011Allowed
Most. Binita Devi Jha Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3127 : (2011) 130 FLR 264 : (2011) 2 PLJR 791
High Courts05 Apr 2011Dismissed
Marchchiya Devi Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 126
High Courts04 Apr 2011Dismissed
Kumar Deo Pujan Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 123
High Courts04 Apr 2011
Ram Shreshtha Bhagat Vs The State of Bihar and Others The Chairman, Bihar School Examination Board Vs Ram Shrestha Bhagat and Another
Patna High Court · (2011) 59 BLJR 2586 : (2011) 2 PLJR 863
High Courts04 Apr 2011Allowed
Prabhu Nath Dwivedi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3363 : (2011) 3 PLJR 81
High Courts04 Apr 2011
Madhuri Kumari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3366 : (2011) 3 PLJR 78
High Courts04 Apr 2011Allowed
Ramashankar Singh, Anil Kumar Singh, Sunil Kumar Singh and Gauri Shankar Singh, All Sons of Bir Bahadur Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0237
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 323, 448
High Courts04 Apr 2011Dismissed
Sashi Mandal @ Shashi Kumar and Others Vs The State of Bihar
Patna High Court · (2012) 1 PLJR 298
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 7A
High Courts04 Apr 2011Dismissed
Tasneem Ahmad, Adopted Son of Late Shamim Ahmad Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2545 : (2011) 130 FLR 568 : (2011) 2 PLJR 817
High Courts04 Apr 2011Dismissed
Vijay Dusadh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0189
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 326
High Courts04 Apr 2011Allowed
Mahendra Choudhary, Sheojee Choudhary and Vishwanath Choudhary Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0184
Penal Code, 1860 (IPC) — Section 307, 324
High Courts04 Apr 2011Allowed
Sanjay Sharma Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0183
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324