High Courts04 Apr 2011Dismissed
Nawal Choudhary Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 325
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 939 of 2,661
High Courts04 Apr 2011Allowed
Rabindra Nath Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1136 : (2011) 2 PLJR 914
High Courts04 Apr 2011Dismissed
Munna Rawat Vs The State of Bihar
Patna High Court · (2011) 2 PLJR 762
Penal Code, 1860 (IPC) — Section 307, 323
High Courts04 Apr 2011Allowed
Raj Ballam Mahto @ Raj Ballabh Mahto and Uday Mahto Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0156
Penal Code, 1860 (IPC) — Section 326, 34
High Courts04 Apr 2011Allowed
Gaya Pandey Vs State of Bihar
Patna High Court · (2012) 1 Crimes 105
Essential Commodities Act, 1955 — Section 7
High Courts04 Apr 2011Allowed
Dwarika Prasad Bhagat Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0038
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5, 5(2)
High Courts04 Apr 2011Allowed
Satyadeo Mistry and Others Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 159
High Courts04 Apr 2011
Md. Sarfaraz Ansari Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2623 : (2011) 2 PLJR 918
High Courts01 Apr 2011Allowed
Munna Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0233
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 307, 323, 452
High Courts01 Apr 2011Allowed
Kishori Prasad Keshari Vs The State of Bihar
Patna High Court · (2011) 2 Crimes 482
Criminal Procedure Code, 1973 (CrPC) — Section 164Essential Commodities Act, 1955 — Section 7
High Courts01 Apr 2011Allowed
Arbind Kumar Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0204
Essential Commodities Act, 1955 — Section 7
High Courts01 Apr 2011Allowed
Yogendra Prasad Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0170
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 379
High Courts01 Apr 2011
Bihar State Text Book Publishing Corporation Vs The Commissioner of Income Tax -I
Patna High Court · (2011) 04 PAT CK 0165
High Courts01 Apr 2011Allowed
Satya Narain Singh and Hari Narain Singh Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0163
Penal Code, 1860 (IPC) — Section 307, 34, 341, 379
High Courts01 Apr 2011Dismissed
Ram Nath Singh and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0160
Penal Code, 1860 (IPC) — Section 147, 148, 323, 326, 435
High Courts01 Apr 2011Allowed
Bageshwar Singh and Lalji Bhagat Vs The State of Bihar
Patna High Court · (2011) 2 Crimes 488
Penal Code, 1860 (IPC) — Section 307, 323, 326
High Courts01 Apr 2011Allowed
Paras Rai, Chandeshwar Rai and Sakaldeo Thakur Vs The State of Bihar
Patna High Court · (2012) 1 Crimes 261
Penal Code, 1860 (IPC) — Section 395
High Courts01 Apr 2011
Lilanand Mandal and Santosh Mandal Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0143
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 328, 498A
High Courts01 Apr 2011Allowed
Chiranjib Kumar Jha @ Chiranjib Jha, Sushil Kuamar Jha @ Sushil Jha and Bhup Narain Jha @ Bhupan Jha Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0082
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 307, 324
High Courts01 Apr 2011Allowed
Nakaldeep Yadav and Others Vs The State of Bihar
Patna High Court · (2011) 04 PAT CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 395