High Courts29 Mar 2011Dismissed
Binod Kumar Choudhary and Others Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 1131
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 941 of 2,661
High Courts29 Mar 2011Allowed
Rekha Devi Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2524 : (2011) 2 PLJR 799
Bihar Panchayat Raj Act, 1947 — Section 18(5)
High Courts29 Mar 2011
The State of Bihar Vs Moti Lal Agrawal and Sanjay Agrawal
Patna High Court · (2011) 59 BLJR 1130
Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 12, 5Forest Act, 1927 — Section 41
High Courts29 Mar 2011Dismissed
Jai Gobind Upadhyay Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1339
Arms Act, 1959 — Section 25(1B), 27Penal Code, 1860 (IPC) — Section 307, 353
High Courts29 Mar 2011
Deoki Paswan and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1340
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324, 326
High Courts29 Mar 2011Dismissed
The State of Bihar Vs Suraj Singh and Others
Patna High Court · (2011) 59 BLJR 1328
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts29 Mar 2011Allowed
Chandeshwari Sah and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1344
Penal Code, 1860 (IPC) — Section 149, 304
High Courts29 Mar 2011
Shankar Prasad Agrawal Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1333
Penal Code, 1860 (IPC) — Section 203, 304B
High Courts29 Mar 2011Allowed
Sushil Singh and Sumitra Devi Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1326
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts29 Mar 2011
Laxman Singh and Bachhia Devi Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1337
Penal Code, 1860 (IPC) — Section 302, 306, 323, 34
High Courts29 Mar 2011Dismissed
Shailendra Singh @ Shailendra Vs Dilip Kumar Singh
Patna High Court · (2011) 03 PAT CK 0014
High Courts29 Mar 2011Allowed
Munni Baitha and Others Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1336
Penal Code, 1860 (IPC) — Section 147, 304A, 316, 323
High Courts28 Mar 2011Allowed
Bipin Kumar Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0089
Penal Code, 1860 (IPC) — Section 34, 366, 376
High Courts28 Mar 2011
Anil Murmu and Others Vs The State of Bihar and Amrita Sagar @ Ranju Soren
Patna High Court · (2011) 03 PAT CK 0084
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts28 Mar 2011Allowed
Cargill India Pvt. Ltd. Vs The State of Bihar, The Civil Surgeon-Cum-Chief Medical Officer and Sri Shashi Bhushan Singh, Food Inspector
Patna High Court · (2011) 03 PAT CK 0058
High Courts26 Mar 2011
Uday Shankar Upadhyay and Others Vs Mr. Binay Kr. Pandey and Others etc. etc.
Patna High Court · (2011) 59 BLJR 2633 : (2011) 2 PLJR 938
Armed Forces Tribunals Act, 2007 — Section 4, 14, 14(1), 15, 16, 17, 18, 19, 20, 22, 34, 34(1)Constitution Of India, 1950 — Article 32, 226, 227, 323(A), 323A(2)(d), 323(B), 323B(3)(d),
High Courts26 Mar 2011Dismissed
The State of Bihar and Others Vs Nagendra Prasad Arya
Patna High Court · (2011) 59 BLJR 3391 : (2011) 3 PLJR 46
Bihar Panchayat Raj Act, 2006 — Section 11(3), 156
High Courts26 Mar 2011Allowed
Nirmala Devi and Others Vs Panna Lal and Others
Patna High Court · (2011) 03 PAT CK 0034
High Courts25 Mar 2011
Om Prakash Mandal Vs Shyam Sundar Tibrewal and Others
Patna High Court · (2011) 03 PAT CK 0113
High Courts25 Mar 2011Allowed
Manager Sah Vs The State of Bihar
Patna High Court · (2011) 3 PLJR 146
Bihar Trade Articles (Licences Unification) Order, 1984 — Section 31(1)Essential Commodities Act, 1955 — Section 7