High Courts17 Mar 2011Dismissed
Harimohan Jha Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 943 of 2,661
High Courts16 Mar 2011
Bankey Lal and Another Vs Ramanand Gupta
Patna High Court · (2011) 03 PAT CK 0111
High Courts16 Mar 2011Dismissed
The State of Bihar Vs Babu Lal Sao
Patna High Court · (2011) 59 BLJR 1113
Land Acquisition Act, 1894 — Section 18, 4
High Courts15 Mar 2011
Ram Bilas Mahto Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 842
High Courts15 Mar 2011Dismissed
Shrawan Kumar Vs The Central Bank of India
Patna High Court · (2011) 03 PAT CK 0106
High Courts15 Mar 2011Allowed
Sanjeev Barman Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1077 : (2011) 2 PLJR 921
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 43, 67
High Courts14 Mar 2011Dismissed
Trisole India Pharmaceuticals Vs The United Commercial Bank and Others
Patna High Court · (2011) 03 PAT CK 0105
High Courts14 Mar 2011
Pankaj Kumar Basak Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0101
High Courts14 Mar 2011Dismissed
Niru Parag and Another Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3325 : (2011) 3 PLJR 154
High Courts14 Mar 2011
Ishrat Parween Vs The State of Bihar throrugh the Secy., Human Resources Development Department, Govt. of Bihar, Patna and Others
Patna High Court · (2011) 03 PAT CK 0086
High Courts14 Mar 2011
Jai Shankar Upadhyay, Raj Bansh Upadhyay and Jamwanti Devi @ Shrimati Jamwanti Devi Vs The State Of Bihar and Suchi Devi
Patna High Court · (2011) 3 PLJR 26
High Courts14 Mar 2011Allowed
Surendra Kumar @ Ram Babu Rai Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2849
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 23, 50
High Courts14 Mar 2011Dismissed
Brahmchari Upendra Mitra Vs The State of Bihar and Md. Sayeed
Patna High Court · (2011) 2 PLJR 1144
Penal Code, 1860 (IPC) — Section 406
High Courts14 Mar 2011
Shiv Shankar Rai Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3369 : (2011) 3 PLJR 77
Bihar Panchayat Raj Act, 1947 — Section 18(5)
High Courts14 Mar 2011
Awadesh Narayan Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3323 : (2011) 3 PLJR 155
High Courts14 Mar 2011Allowed
Umesh Chandra Shiva Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 585
Bihar Prarambhik Shikshak Niyojan and Shikshak Niyamawali Rules, 2006 — Rule 18, 20
High Courts14 Mar 2011
Bhogehdra Nath Jha Vs Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (2011) 03 PAT CK 0002
High Courts11 Mar 2011Dismissed
Kumari Rashmi Vs The State of Bihar of Ors.
Patna High Court · (2012) 1 PLJR 135
Dowry Prohibition Act, 1961 — Section 4Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Mar 2011
The Chairman and M.D., UCO Bank and Others Vs Shambhu Sharan Singh
Patna High Court · (2013) 2 PLJR 866
Income Tax Act, 1922 — Section 22, 34Payment of Gratuity Act, 1972 — Section 14, 4