High Courts25 Mar 2011Allowed
Uddin Mian @ Muddin Mian Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 149, 364
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 942 of 2,661
High Courts25 Mar 2011Allowed
Raj Kishore Tiwary and Others Vs Satyendra Tiwary alleged adopted S/o Late Jagdish Tiwary and Others
Patna High Court · (2011) 03 PAT CK 0049
High Courts25 Mar 2011Dismissed
Deepak Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0019
High Courts25 Mar 2011Dismissed
Hi-Tech Auto Mobiles Vs The Union Bank of India (UOI) and Others
Patna High Court · AIR 2011 Patna 100 : (2011) 2 PLJR 818
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17
High Courts23 Mar 2011Allowed
Nepal Singh and Others Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 364
High Courts18 Mar 2011Dismissed
Raj Kant Jha Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0055
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)
High Courts18 Mar 2011Allowed
Shashi Kant Tiwari and Others Vs The State of Bihar and Lalsa Devi
Patna High Court · (2011) 59 BLJR 1088 : (2011) 3 Crimes 279 : (2011) 3 PLJR 214
Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 341, 380, 452, 504, 506
High Courts18 Mar 2011Allowed
Arbind Kumar Singh and Kamini devi Vs The State of Bihar
Patna High Court · (2011) 03 PAT CK 0035
High Courts18 Mar 2011
Binod Kumar Singh Vs State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3333 : (2011) 3 PLJR 103
Constitution of India, 1950 — Article 14
High Courts18 Mar 2011
Shri Prajapati Jha and Others Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0007
High Courts18 Mar 2011
New Swadeshi Distillery Proprietor Oudh Sugar Mills Limited and Shri Sushil Kumar Poddar Vs State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0006
High Courts17 Mar 2011Allowed
Sanat Kumar Das and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2652 : (2011) 2 PLJR 1014
High Courts17 Mar 2011Dismissed
Rajiv Ranjan Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0087
High Courts17 Mar 2011Dismissed
Satya Narain Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1105
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts17 Mar 2011Dismissed
Satya Narayan @ Satya Narayan Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0066
High Courts17 Mar 2011Allowed
Abdul Haque Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 1117
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 50
High Courts17 Mar 2011Allowed
Nirmal Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1108
Bihar Panchayat Village Volunteer Force Rules, 1949 — Rule 4(1), 5
High Courts17 Mar 2011
Subodh Kumar Thakur Vs The State of Bihar and Devki Singh
Patna High Court · (2011) 03 PAT CK 0038
High Courts17 Mar 2011Allowed
Priyanka Kumari and Balmiki Singh Vs The State Of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0036
High Courts17 Mar 2011Allowed
Ram Awadhesh Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2701 : (2011) 2 PLJR 1125
Bihar Pension Rules, 1950 — Rule 43