High Courts11 Mar 2011Allowed
Basudeo Yadav and Sk. Majhrul Vs The State of Bihar and Mosammat Mayawati Devi
Patna High Court · (2011) 03 PAT CK 0075
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 944 of 2,661
High Courts11 Mar 2011Allowed
Md. Mumtaz Ahmad Qaisar and Another Vs Md. Mozahir Imam
Patna High Court · (2011) 03 PAT CK 0052
High Courts11 Mar 2011
Uma Shankar Prasad and Braj Kishore Prasad Singh Vs State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0046
High Courts11 Mar 2011Allowed
Krishna Nandan Chodhary Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3387 : (2011) 3 PLJR 55
Constitution of India, 1950 — Article 12
High Courts10 Mar 2011Allowed
Amit Kumar Vs The Vice-Chancellor Veer Kunwar Singh University and Others
Patna High Court · (2011) 03 PAT CK 0100
High Courts10 Mar 2011Allowed
The Managing Director, Oriental Insurance Co. Ltd. thru. Sri Malay Lala Asst. Manager Cum Duly Constituted Attorney and Others Vs State of Bihar and JMD Foot Wear Pvt. Ltd.
Patna High Court · (2011) 03 PAT CK 0071
Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts10 Mar 2011Dismissed
Ram Balak Rai Vs State of Bihar
Patna High Court · (2011) 03 PAT CK 0051
High Courts10 Mar 2011Dismissed
Bhupal Singh and Others Vs Ganesh Ahir and Others
Patna High Court · (2011) 03 PAT CK 0010
High Courts09 Mar 2011Allowed
Chandeshwar Singh Vs The State of Bihar and Paras Nath Singh
Patna High Court · (2011) 03 PAT CK 0088
Penal Code, 1860 (IPC) — Section 420, 465, 467, 471
High Courts09 Mar 2011Allowed
Sri Gopi Nath Kashyap and Smt. Asha Kashyap Alias Asha Devi Vs Dwarika Pd. Kashyap, Satya Prakash Kashyap and Anant Prakash Kashyap
Patna High Court · (2011) 03 PAT CK 0081
High Courts09 Mar 2011Dismissed
Smt. Leela Devi and Another Vs Bijay Prasad and Another
Patna High Court · (2011) 03 PAT CK 0080
High Courts09 Mar 2011
Sunil Paswan, Savitri Devi and Sona Devi Vs The State of Bihar and Manju Devi
Patna High Court · (2011) 03 PAT CK 0079
Penal Code, 1860 (IPC) — Section 323, 34, 341, 380, 504
High Courts09 Mar 2011
Md. Gufaran Ahmad Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2529 : (2011) 2 PLJR 803
High Courts08 Mar 2011Dismissed
Sona Devi and Others Vs The State Bank of India
Patna High Court · (2011) 03 PAT CK 0093
High Courts08 Mar 2011Dismissed
Aradhna Kumari and Rummana Khatoon Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2552 : (2011) 2 PLJR 822
Constitution of India, 1950 — Article 226
High Courts08 Mar 2011Allowed
Abdur Rauf Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 152
High Courts07 Mar 2011
Syed Sabir Hussain and Syed Masum Haidar Vs The State of Bihar and Syed Jaki Abas
Patna High Court · (2011) 4 PLJR 146
High Courts07 Mar 2011Dismissed
Basant Rai Vs Sanmatia Devi and Others
Patna High Court · (2011) 59 BLJR 2805
Evidence Act, 1872 — Section 32Limitation Act, 1963 — Article 109, 60, 6Specific Relief Act, 1963 — Section 34
High Courts07 Mar 2011
Md. Jahiruddin Vs The State of Bihar and Others
Patna High Court · (2011) 03 PAT CK 0018
High Courts04 Mar 2011Dismissed
The Association of Inter Examinee Students (Session 2009-11) of Shri Anugrah Narayan Singh College Vs The Bihar School Examination Board and Others
Patna High Court · (2011) 44 PLJR 626