High Courts25 Feb 2011
Vishwa Mohan Kumar Choudhary and Others Vs Yatindra Narayan Choudhary and Others
Patna High Court · (2012) 1 PLJR 460
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 946 of 2,661
High Courts25 Feb 2011Dismissed
Surendra Rabidas Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 711
Penal Code, 1860 (IPC) — Section 161, 300, 302, 304, 307
High Courts25 Feb 2011Allowed
Sri Bharat Desai Vs The State of Bihar and Sri Pravesh Kumar
Patna High Court · (2011) 59 BLJR 714
Penal Code, 1860 (IPC) — Section 120B, 34, 409, 420, 467
High Courts25 Feb 2011Allowed
Dr. Vishvendra Kumar Sinha Vs Dr. Narendra Narain Rai and Others The State of Bihar and Others Vs Dr. Narendra Narain Rai
Patna High Court · (2011) 59 BLJR 2759 : (2011) 2 PLJR 895
Constitution of India, 1950 — Article 226, 309
High Courts25 Feb 2011Dismissed
Bishnu Roy and Others Vs The State of Bihar and Poli Devi
Patna High Court · (2011) 02 PAT CK 0043
Penal Code, 1860 (IPC) — Section 120B, 498A
High Courts25 Feb 2011Allowed
Gopalji Sharma and Krishna Kumar Sharma Vs The State of Bihar and Naresh Kumar Singh @ Netaji
Patna High Court · (2011) 59 BLJR 1006
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 379, 427
High Courts24 Feb 2011Dismissed
Vidyut Kumar Verma and Another Vs Manju Kumari
Patna High Court · AIR 2011 Patna 110 : (2011) 59 BLJR 973 : (2011) 4 CivCC 120 : (2011) 6 RCR(Civil) 790
Hindu Marriage Act, 1955 — Section 12(1)
High Courts24 Feb 2011Allowed
Shambhu Tiwari and Imamul Hasan Vs State of Bihar
Patna High Court · (2011) 59 BLJR 2752 : (2011) CriLJ 1698
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts24 Feb 2011Dismissed
Umesh Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2011) 59 BLJR 978 : (2011) 4 PLJR 207
High Courts24 Feb 2011
Rajni Kant Roy Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2564 : (2011) 2 PLJR 836
High Courts24 Feb 2011
Lakshman Prasad Vs Firm M/s Dress Co. and Others
Patna High Court · (2012) 3 PLJR 701
High Courts23 Feb 2011Allowed
Sri 108 Gopalji Isht Devta @ Sri Lalla Gopalji @ 108 Sri Lalla Sri Gopalji Vs The State of Bihar and Others
Patna High Court · (2012) 1 PLJR 619
High Courts23 Feb 2011Dismissed
Dr. Surendra Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2861 : (2011) 2 PLJR 568
High Courts23 Feb 2011
Anil Kumar Vs The State of Bihar Sanjay Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0030
High Courts23 Feb 2011Dismissed
Dr. Sudhir Kumar Singh and Others Vs The State of Bihar and Others Dr. Ganesh Narayan Jha and Dr. Chandra Mohan Jha Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 733 : (2011) 3 PLJR 931
Bihar Medical Education (Service Cadre and Recruitment of its Post) Rules, 1997 — Rule 10
High Courts22 Feb 2011Allowed
Smt. Usha Sinha Vs The Chancellor, Patna University, Patna, Raj Bhawan, Patna (Bihar) and Others
Patna High Court · (2012) 3 PLJR 473
Constitution of India, 1950 — Article 226, 32Patna University Act, 1976 — Section 10(4)
High Courts22 Feb 2011Dismissed
Prakash Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 2874 : (2011) 2 PLJR 613
High Courts22 Feb 2011Allowed
Sanjoy Kumar Srivastava Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0085
High Courts22 Feb 2011Dismissed
Glaxo Smithkline Pharmaceuticals limited Vs The State of Bihar and Rakesh Nandan Singh, Inspector of Drugs, Civil Surgeon
Patna High Court · (2011) 02 PAT CK 0044
High Courts22 Feb 2011Dismissed
Animesh Sil Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0031