High Courts22 Feb 2011Allowed
Bulkan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3378 : (2011) 3 PLJR 66
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 947 of 2,661
High Courts22 Feb 2011Allowed
Indu Devi Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0015
High Courts22 Feb 2011Dismissed
The State of Bihar and Others Vs Suresh Prasad
Patna High Court · (2011) 130 FLR 262 : (2011) 2 PLJR 612
High Courts21 Feb 2011Dismissed
Vikash Kumar Singh Vs The State of Bihar and Others
Patna High Court · AIR 2011 Patna 72 : (2011) 59 BLJR 1354 : (2011) 1 PLJR 1153 : (2011) 8 RCR(Civil) 2294
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 19, 19(1), 19(6), 20(2)General Clauses Act, 1897 — Section 26
High Courts21 Feb 2011Dismissed
Bihswanath Saran Yadav Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0004
High Courts19 Feb 2011Allowed
Dr. Krishna Kant Kumar Vs State of Bihar and Smt. Sunita Kumari
Patna High Court · (2011) 02 PAT CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts19 Feb 2011Allowed
Roma Mitra Vs State of Bihar and Dr. (MRS.) Sutapa Bhattacharya, Formerly Sutapa Laheri
Patna High Court · (2011) 02 PAT CK 0039
High Courts19 Feb 2011Allowed
Amar Kumar Prasad Sinha and Renu Sinha Vs State of Bihar
Patna High Court · (2011) 02 PAT CK 0038
High Courts19 Feb 2011
Deepak Engineering Works, Deepak Kumar, Prakash Kumar and Suresh Chandra Yadav Vs The Commissioner of Income Tax, The Income Tax Officer and The Union of India (UOI)
Patna High Court · (2011) 02 PAT CK 0036
High Courts19 Feb 2011
Radhey Shyam Pandey Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2726
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 167, 193, 199
High Courts15 Feb 2011Dismissed
Jawahar Nonia Vs The State of Bihar
Patna High Court · (2011) 59 BLJR 2765 : (2011) 3 PLJR 133
Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Feb 2011Allowed
Dr. Anand Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 423
Bihar Municipal Act, 2007 — Section 3, 4, 5
High Courts14 Feb 2011
Mahendra Nath Chaudhuri and Another Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 646
High Courts14 Feb 2011
Gulab Chand Dharewa Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1874 : (2011) 2 PLJR 400
Digha Acquired Land Settlement Act, 2010 — Section 1(2)
High Courts14 Feb 2011Dismissed
Jagdish Prasad Choudhary Vs The Managing Director, Bihar State Housing Board and Others
Patna High Court · (2011) 2 PLJR 641
Constitution of India, 1950 — Article 226
High Courts14 Feb 2011Allowed
Kishori Das Vs The State of Bihar and Others
Patna High Court · (2011) 4 PLJR 149
High Courts14 Feb 2011
The State of Bihar and Others Vs Somaru Paswan
Patna High Court · (2011) 02 PAT CK 0001
High Courts11 Feb 2011
Md. Zeyauddin Vs The State of Bihar and Others
Patna High Court · (2011) 3 PLJR 28
Bihar Stamp (Prevention of under Valuation of Instruments) Rules, 1995 — Rule 11, 12Stamp Act, 1899 — Section 47A
High Courts11 Feb 2011Allowed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3381 : (2011) 3 PLJR 64
High Courts11 Feb 2011Allowed
Vijay Chandra Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 1017