High Courts11 Feb 2011Allowed
Mossammat Sabulan and Mossamat Bibi Jalima Khatoon Vs Md. Noor Jan and Md. Mehdi Jan @ Md. Mehdi Hasan, The State of Bihar and Md. Noor Hassan
Patna High Court · (2011) 02 PAT CK 0075
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 948 of 2,661
High Courts11 Feb 2011Dismissed
Indradeo Chaudhary Vs The State of Bihar and Sabita Devi
Patna High Court · (2011) 59 BLJR 960 : (2012) 1 Crimes 62 : (2011) 3 DMC 179 : (2011) 2 PLJR 246
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts11 Feb 2011Allowed
Naresh Kumar Vs State of Bihar Rajendra Prasad Vs State of Bihar and Sri Anjani Kumar, Assistant Commissioner, Commercial Taxes
Patna High Court · (2011) 02 PAT CK 0068
High Courts11 Feb 2011Allowed
Gyandeo Sharma Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0050
High Courts11 Feb 2011
Shanti Devi, Sanjay Kumar @ Sanjay Kumar Gupta and Shila Kumari @ Shila Gupta Vs The State of Bihar and Rakhi Kumari
Patna High Court · (2011) 02 PAT CK 0049
High Courts11 Feb 2011Allowed
Jai Prakash Mandal, Subodh Mandal and Amlesh Mandal Vs State of Bihar and Sri Binod Kumar
Patna High Court · (2011) 59 BLJR 970 : (2011) 3 Crimes 789 : (2012) 1 RCR(Criminal) 746
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(5), 482
High Courts11 Feb 2011Dismissed
Rupdev Yadav and Binod Rajwar Vs The State of Bihar and Union of India (UOI)
Patna High Court · (2011) 02 PAT CK 0041
High Courts10 Feb 2011Disposed Of
Chattu Ram Darshan Ram Vs State Of Bihar And Ors
Patna High Court · (2011) 02 PAT CK 0103
High Courts10 Feb 2011Allowed
State of Bihar Vs Ahsanul Hoda
Patna High Court · (2011) 59 BLJR 964 : (2011) 4 PLJR 100
Land Acquisition Act, 1894 — Section 18, 4
High Courts10 Feb 2011Allowed
Jagrano Kunwar and Others Vs Smt. Nirmala Devi and Others
Patna High Court · (2011) 02 PAT CK 0023
High Courts10 Feb 2011
Ramesh Purbey Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3400 : (2011) 3 PLJR 39
Minimum Wages Act, 1948 — Section 20(2)
High Courts10 Feb 2011Allowed
Pervez Hussain and Others Vs The State of Bihar and Another
Patna High Court · (2011) 02 PAT CK 0012
High Courts10 Feb 2011Allowed
Surendra Pandey Vs The Chief Electoral Officer and Others
Patna High Court · (2011) 02 PAT CK 0011
High Courts09 Feb 2011Allowed
Sudha Ratna Singh Vs The Union of India (UOI) and Others
Patna High Court · (2011) 02 PAT CK 0090
High Courts09 Feb 2011
Chintamani Devi and Others Vs Ramesh Kumar Singh and Others
Patna High Court · (2011) 02 PAT CK 0062
High Courts09 Feb 2011Allowed
Manju Singh Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0037
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 341
High Courts09 Feb 2011Allowed
Devendra Prasad Singh, Promod Kumar Singh @ Pintu and Dharmveer Jha Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0027
Penal Code, 1860 (IPC) — Section 302
High Courts09 Feb 2011
Power Grid Corporation of India Ltd. Vs Rata Naresh Singh and Others
Patna High Court · (2011) 02 PAT CK 0020
High Courts09 Feb 2011Allowed
P.N. Rai @ Prayag Nath Rai and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 968
High Courts07 Feb 2011Allowed
Dr. Sheela Rani Sinha Vs The Hon''ble Chancellor of Universities and Others
Patna High Court · (2011) 02 PAT CK 0100