High Courts04 Feb 2011
Albert Joseph Sah Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3407 : (2011) 3 PLJR 33
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 950 of 2,661
High Courts04 Feb 2011Dismissed
Manish Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 3281 : (2011) 3 PLJR 251
High Courts04 Feb 2011
Bal Bhadra Singh Vs The State of Bihar and Others
Patna High Court · (2011) 02 PAT CK 0010
High Courts03 Feb 2011Allowed
Shyam Rudra Jha Vs The State of Bihar and Others
Patna High Court · (2011) 2 PLJR 476
Bihar Service Code, 1952 — Rule 97(3)
High Courts03 Feb 2011Allowed
Ramdeo Pandit Vs The State of Bihar
Patna High Court · (2011) 02 PAT CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 162, 313Penal Code, 1860 (IPC) — Section 120B, 201, 202, 302, 364
High Courts03 Feb 2011Dismissed
Md. Shabbir Ahmad Usmani Vs The Bihar State Financial Corporation, Frazer Road, Patna and Others
Patna High Court · (2012) 2 PLJR 506
High Courts02 Feb 2011Allowed
Lalita Devi Vs The State of Bihar and Another
Patna High Court · (2011) 59 BLJR 2888 : (2011) 2 PLJR 702
Criminal Procedure Code, 1973 (CrPC) — Section 415, 418, 464Penal Code, 1860 (IPC) — Section 418, 419, 465
High Courts02 Feb 2011Dismissed
Smt. Satyawati Devi Vs Bihar State Agriculture Marketing Board
Patna High Court · (2011) 02 PAT CK 0065
High Courts02 Feb 2011Dismissed
Raj Ratan Singh @ Ram Jatan Singh and Others Vs Rewati Singh and Others
Patna High Court · (2011) 02 PAT CK 0046
High Courts01 Feb 2011
Food Corporation of India, Regional Officer Vs The Commissioner of Commercial Taxes Food Corporation of India Vs The State of Bihar and The Commissioner Commercial Taxes
Patna High Court · (2011) 02 PAT CK 0053
High Courts31 Jan 2011Allowed
Prayag Dev Srivastava Vs The Union of India (UOI) and Others
Patna High Court · (2011) 59 BLJR 3409 : (2011) 3 PLJR 32
High Courts31 Jan 2011
Ram Jiwan Choudhary alias Mito Choudhary, Prem Kumar Chaudhary, Dilip Kumar Sinha and Suresh Chaudhary alias Ram Suresh Chaudhary Vs The State of Bihar
Patna High Court · (2011) 7 RCR(Criminal) 392
High Courts31 Jan 2011Allowed
Parmeshwar Singh Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0117
High Courts31 Jan 2011Dismissed
Ram Singhashan Bachhi Sanjeev and Others Vs The State of Bihar and Pushpendra Sharma
Patna High Court · (2011) 4 BC 610 : (2011) 59 BLJR 730
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts31 Jan 2011Allowed
Krishna Kumar Sharma, Govana Kumar Sharma and Manmit Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2011) 59 BLJR 725
Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 147, 148, 210, 304B
High Courts31 Jan 2011Dismissed
Dineshwar Kumar and Jaffer Jawed Vs The State of Bihar and Arun Kumar Roy
Patna High Court · (2011) 59 BLJR 705
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 216(A), 302
High Courts31 Jan 2011Dismissed
Ajay Pratap Singh Vs The State of Bihar
Patna High Court · (2011) 01 PAT CK 0084
High Courts31 Jan 2011Allowed
Partho Mukherjee and Prakash Chauhan Vs The State of Bihar and Sandeep Kumar
Patna High Court · (2011) 59 BLJR 655 : (2011) 2 PLJR 228
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420
High Courts31 Jan 2011Dismissed
Md. Anish Vs The State of Bihar and (Most. Maya Devi, Manoj Sah, Mukesh Sah, Muniya Devi
Patna High Court · (2011) 59 BLJR 722
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(8), 482
High Courts31 Jan 2011Allowed
Ideal Financing Corporation Ltd. and Others Vs The State of Bihar and Rohit Kumar Singh
Patna High Court · (2011) 59 BLJR 691
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 192, 34, 384, 418, 420